← All Benches

ITAT Hyderabad Bench

10,989 judgments

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR vs RENUKA GATED COMMUNITY, ANANTAPUR

ITA 737/HYD/2018[2013-14]Status: Disposed19/4/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs FORTUNE INFRA DEVELOPERS PRIVATE LIMITED, HYDERABAD

ITA 2073/HYD/2018[2009-10]Status: Disposed19/4/2021AY 2009-10

BSPN INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD

ITA 2008/HYD/2018[2013-14]Status: Disposed19/4/2021AY 2013-14

SRI ABHISHEK STEEL AND POWER LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD

ITA 146/HYD/2018[2011-12]Status: Disposed19/4/2021AY 2011-12

B.RAMESH BABU,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD

ITA 138/HYD/2018[2010-11]Status: Disposed19/4/2021AY 2010-11

KEESARA VENKAT REDDY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD

ITA 2147/HYD/2017[2005-06]Status: Disposed19/4/2021AY 2005-06

NEW NARMADA RESTAURANT & BAR, HYD,HYDERABAD vs ITO, WARD-7(2), HYDERABAD, HYDERABAD

ITA 79/HYD/2016[2008-09]Status: Disposed19/4/2021AY 2008-09

G.SIVARAMA KRISHNA, HYD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD

ITA 50/HYD/2016[1997-98 to 2002-03]Status: Disposed19/4/2021

CONEXANT SYSTEMS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD

ITA 1694/HYD/2016[2005-06]Status: Disposed19/4/2021AY 2005-06

VENKAR CHEMICALS PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-17(2), HYD, HYDERABAD

ITA 1258/HYD/2016[2012-13]Status: Disposed19/4/2021AY 2012-13

PRASHANTH KUMAR GURRAM,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 576/HYD/2020[2016-17]Status: Disposed14/4/2021AY 2016-17

PRASHANTH KUMAR GURRAM,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 575/HYD/2020[2016-17]Status: Disposed14/4/2021AY 2016-17

THE METRO ENTERPRISES,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD

ITA 953/HYD/2019[2013-14]Status: Disposed14/4/2021AY 2013-14

LATE RADHA BALASUBRAMANYAM SALLA L/R BY BALASUBRAMANYAM S.M.,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD

ITA 762/HYD/2019[2013-14]Status: Disposed14/4/2021AY 2013-14

THE CHITTOOR CO-OPERATIVE TOWN BANK LIMITED,CHITTOOR vs INCOME TAX OFFICER, WARD-2, CHITTOOR

ITA 659/HYD/2019[2015-16]Status: Disposed14/4/2021AY 2015-16

SAILESH GUPTA,RANGA REDDY vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 480/HYD/2019[2015-16]Status: Disposed14/4/2021AY 2015-16

KALANIKETHAN TEXTILES & RETAILS (INDIA) PRIVATE LIMITED,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD

ITA 328/VIZ/2019[2014-15]Status: Disposed14/4/2021AY 2014-15

NIRMALA DEVI MUNDHRA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 183/HYD/2019[2015-16]Status: Disposed14/4/2021AY 2015-16

NMDC LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD

ITA 933/HYD/2019[2012-13]Status: Disposed14/4/2021AY 2012-13

AMTUL HAI FATIMA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD

ITA 160/HYD/2020[2011-12]Status: Disposed9/4/2021AY 2011-12