← All Benches
ITAT Hyderabad Bench
10,989 judgments
SHANKAR GOURU,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 598/HYD/2020[2017-18]Status: Disposed20/4/2021AY 2017-18
SANDEEP GOURU,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 597/HYD/2020[2017-18]Status: Disposed20/4/2021AY 2017-18
GLOBAL EDUCATIONAL SOCIETY,KHAMMAM vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 519/HYD/2020[2012-13]Status: Disposed20/4/2021AY 2012-13
ARUN KUMAR GOYAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 458/HYD/2020[2016-17]Status: Disposed20/4/2021AY 2016-17
TARUN KUMAR GOYAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1)2, HYDERABAD
ITA 457/HYD/2020[2016-17]Status: Disposed20/4/2021AY 2016-17
TARUN KUMAR GOYAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 456/HYD/2020[2014-15]Status: Disposed20/4/2021AY 2014-15
SKILL PROMOTERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 334/HYD/2020[2016-17]Status: Disposed20/4/2021AY 2016-17
TARAKARAMA EDUCATIONAL SOCIETY,HYDERABAD vs PR. COMMISSIONER OF INCOME TAX, CENTRAL, HYDERABAD
ITA 321/HYD/2020[NA]Status: Disposed20/4/2021
KARSHAK VIDYA PARISHAD,HYDERABAD vs PR. COMMISSIONER OF INCOME TAX, CENTRAL, HYDERABAD
ITA 320/HYD/2020[NA]Status: Disposed20/4/2021
CHURCH EDUCATINAL SOCIETY,HYDERABAD vs PR. COMMISSIONER OF INCOME TAX, CENTRAL, HYDERABAD
ITA 319/HYD/2020[NA]Status: Disposed20/4/2021
AURORA EDUCATIONAL SOCIETY,HYDERABAD vs PR. COMMISSIONER OF INCOME TAX, CENTRAL, HYDERABAD
ITA 318/HYD/2020[NA]Status: Disposed20/4/2021
BHARAT FINANCIAL INCLUSION LIMITED,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 907/HYD/2019[2014-15]Status: Disposed20/4/2021AY 2014-15
KRISHNA KARWA,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR
ITA 571/HYD/2019[2015-16]Status: Disposed20/4/2021AY 2015-16
SAMPATH SUBRAMANIAM,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 301/HYD/2019[2014-15]Status: Disposed20/4/2021AY 2014-15
MYLARAM BHOOMAIAH,RANGA REDDY vs INCOME TAX OFFICER, WARD-13(1), HYDERABAD
ITA 1160/HYD/2019[2011-12]Status: Disposed20/4/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CURA TECHNOLOGIES LIMITED, HYDERABAD
ITA 1078/HYD/2019[2012-13]Status: Disposed20/4/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs BHARAT FINANCIAL INCLUSION LIMITED(FORMERLY SKS MICROFINANCE LIMITED), HYDERABAD
ITA 252/HYD/2018[2012-13]Status: Disposed20/4/2021AY 2012-13
INCOME TAX OFFICER, WARD-7(1), HYDERABAD vs NAZMA BANU, HYDERABAD
ITA 239/HYD/2018[2014-15]Status: Disposed20/4/2021AY 2014-15
NAGABHUSHANAM VEMULURI, HYDERABAD,HYDERABAD vs ACIT,CIRCLE-2(1), HYDERABAD
ITA 1441/HYD/2016[2006-07]Status: Disposed20/4/2021AY 2006-07
RAJENDRA KUMAR VEMULURI, HYDERABAD,HYDERABAD vs ACIT,CIRCLE-2(1) HYDERABAD, HYDERABAD
ITA 1420/HYD/2016[2006-07]Status: Disposed20/4/2021AY 2006-07
