← All Benches
ITAT Hyderabad Bench
10,989 judgments
MUTHYAM REDDY AMARAM,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 544/HYD/2020[2010-11]Status: Disposed21/4/2021AY 2010-11
FIRST FRAME ENTERTAINMENTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 5/HYD/2020[2013-14]Status: Disposed21/4/2021AY 2013-14
THE GUJARATI SOCIAL WELFARE SOCIETY,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3, HYDERABAD
ITA 158/HYD/2020[201617]Status: Disposed21/4/2021
HARISH RAWTANI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 878/HYD/2019[20019-10]Status: Disposed21/4/2021
ADP PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 616/HYD/2019[2013-14]Status: Disposed21/4/2021AY 2013-14
KASUPA HARI NARAYANA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1655/HYD/2019[2009-10]Status: Disposed21/4/2021AY 2009-10
CHETNA GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 1632/HYD/2019[2014-15]Status: Disposed21/4/2021AY 2014-15
AVINASH KUMAR GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 1631/HYD/2019[2014-15]Status: Disposed21/4/2021AY 2014-15
ASSOCIATION OF INDIAN MANAGEMENT SCHOOLS,HYDERABAD vs INCOME TAX OFFICER, (EXEMPTIONS),WARD-1(2), HYDERABAD
ITA 1538/HYD/2019[2016-17]Status: Disposed21/4/2021AY 2016-17
SRINIVASA FINANCE CORPORATION,ONGOLE vs INCOME TAX OFFICER, WARD-3, ONGOLE
ITA 881/HYD/2018[2010-11]Status: Disposed21/4/2021AY 2010-11
SUSHEELA HOSPITAL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(5), HYDERABAD
ITA 2261/HYD/2018[2013-14]Status: Disposed21/4/2021AY 2013-14
SUSHEELA HOSPITAL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(5), HYDERABAD
ITA 2260/HYD/2018[2013-14]Status: Disposed21/4/2021AY 2013-14
SUSHEELA HOSPITAL,HYDERABAD vs INCOME TAX OFFICER, WARD-6(5), HYDERABAD
ITA 2259/HYD/2018[2013-14]Status: Disposed21/4/2021AY 2013-14
JT. COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE -1(3), HYDERABAD vs NARAYANA REDDY VAKATI, HYDERABAD
ITA 1226/HYD/2018[2010-11]Status: Disposed21/4/2021AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs B.ASHOK KUMAR (HUF), KURNOOL
ITA 1038/HYD/2018[2014-15]Status: Disposed21/4/2021AY 2014-15
TUPAKULA SREEDHAR REDDY, ANANTAPUR,BANGALORE vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
ITA 374/HYD/2017[2009-10]Status: Disposed21/4/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ABIR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 1792/HYD/2017[2013-14]Status: Disposed21/4/2021AY 2013-14
DCIT, CENTRAL CIRCLE-2(1), HYD, HYDERABAD vs R.R.MOVIE MAKERS, HYD, HYDERABAD
ITA 211/HYD/2016[2012-13]Status: Disposed21/4/2021AY 2012-13
MAHALAXMI TEX PRINTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER WARD-3(1), HYDERABAD
ITA 712/HYD/2020[2018-19]Status: Disposed20/4/2021AY 2018-19
SRI MAHALAXMI TEX PRINTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER WARD-3(3), HYDERABAD
ITA 711/HYD/2020[2019-20]Status: Disposed20/4/2021AY 2019-20
