← All Benches
ITAT Hyderabad Bench
10,989 judgments
DASARADHA RAMI REDDY SOMAVARAPU,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 1923/HYD/2019[2010-11]Status: Disposed22/4/2021AY 2010-11
TALLURI VIJAY RAHUL,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1678/HYD/2019[2013-14]Status: Disposed22/4/2021AY 2013-14
TALLURI VENKATA NARAYANAMMA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1677/HYD/2019[2015-6]Status: Disposed22/4/2021
TALLURI VENKATA NARAYANAMMA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1676/HYD/2019[2014-15]Status: Disposed22/4/2021AY 2014-15
TALLURI VENKATA NARAYANAMMA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1675/HYD/2019[2013-14]Status: Disposed22/4/2021AY 2013-14
TALLURI VIJAY RAHUL,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1384/HYD/2019[2014-15]Status: Disposed22/4/2021AY 2014-15
TALLURI VIJAY RAHUL,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1383/HYD/2019[2011-12]Status: Disposed22/4/2021AY 2011-12
TALLURI VIJAY RAHUL,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1382/HYD/2019[2010-11]Status: Disposed22/4/2021AY 2010-11
BODDUPALLY ISAC CHINNAI,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
ITA 1277/HYD/2019[2011-12]Status: Disposed22/4/2021AY 2011-12
MOHAMMED HAJI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 1216/HYD/2019[2010-11]Status: Disposed22/4/2021AY 2010-11
NARENDER KUMAR GUPTA HUF,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 1084/HYD/2019[2011-12]Status: Disposed22/4/2021AY 2011-12
DECCAN HEALTH CARE PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 886/HYD/2018[2014-15]Status: Disposed22/4/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs PCL INTERTECH LENHYDRO CONSORTIUM JV, HYDERABAD
ITA 580/HYD/2018[2013-14]Status: Disposed22/4/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs PCL INTERTECH LENHYDRO CONSORTIUM JV, HYDERABAD
ITA 579/HYD/2018[2012-13]Status: Disposed22/4/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD vs VST INDUSTRIES LIMITED, HYDERABAD
ITA 569/HYD/2018[2009-10]Status: Disposed22/4/2021AY 2009-10
MIDWEST GRANITE PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 223/HYD/2018[2013-14]Status: Disposed22/4/2021AY 2013-14
CENTENARY BAPTIST CHURCH,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1711/HYD/2018[2018-19]Status: Disposed22/4/2021AY 2018-19
BALRAJ GOUD BALAGOUNI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1601/HYD/2018[2013-14]Status: Disposed22/4/2021AY 2013-14
GARIKAPATI RAGHURAM, HYDERABAD,HYDERABAD vs DCIT, INTERNATIONAL TAXATION, HYDERABAD, HYDERABAD
ITA 915/HYD/2017[2010-11]Status: Disposed22/4/2021AY 2010-11
BBEL-MIPL JOINT VENTURE.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1259/HYD/2017[2010-11]Status: Disposed22/4/2021AY 2010-11