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ITAT Hyderabad Bench
10,989 judgments
SURYA SUBBARAMA CHANDRASEKHARAM VEMURU VENKATA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1658/HYD/2017[2010-11]Status: Disposed26/4/2021AY 2010-11
VIJAY UTTAMRAO PARGAONKAR BY GPA HOLDER VAIJNATH UTTAMRAO PARGAONKAR, HYDERABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 138/HYD/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
SHOBHA JAYANT JATKAR BY GPA HOLDER VAIJNATH UTTAMRAO PARGAONKAR, HYDERABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 137/HYD/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
RAJANI GAJANAND PATWARI BY GPA HOLDER VAIJNATH UTTAMRAO PARGAONKAR, HYDERABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 136/HYD/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
MAKRAND UTTAMRAO PARGAONKAR BY GPA HOLDER VAIJNATH UTTAMRAO PARGAONKAR, HYDERABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 135/HYD/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
SHIRI INFRASTRUCTURE & PROJECTS, ANANTAPUR,ANANTAPUR vs ACIT, CIRCLE-1, ANANTAPUR, ANANTAPUR
ITA 1230/HYD/2016[2009-10]Status: Disposed26/4/2021AY 2009-10
KARTHIK KARWA,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR
ITA 574/HYD/2019[2015-16]Status: Disposed23/4/2021AY 2015-16
CHILDREN OF DECCAN FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 1767/HYD/2019[NA]Status: Disposed23/4/2021
VASUDEVA COTTON PRODUCTS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1541/HYD/2019[2014-15]Status: Disposed23/4/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs KNR CONSTRUCTIONS LIMITED, HYDERABAD
ITA 190/HYD/2018[2013-14]Status: Disposed23/4/2021AY 2013-14
HBL POWER SYSTEMS LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 189/HYD/2017[2012-13]Status: Disposed23/4/2021AY 2012-13
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 885/HYD/2014[2008-09]Status: Disposed23/4/2021AY 2008-09
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 883/HYD/2014[2007-08]Status: Disposed23/4/2021AY 2007-08
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 881/HYD/2014[2006-07]Status: Disposed23/4/2021AY 2006-07
RANJITH KUMAR VUPPU,HYDERABAD vs INCOME TAX OFFICER, INTERNATIONAL TAXATION-II, HYDERABAD
ITA 86/HYD/2021[2014-15]Status: Disposed22/4/2021AY 2014-15
VAMSEE KRISHNA KUNDURTHI,HYDERABAD vs INCOME TAX OFFICER, INTERNATIONAL TAXATION -1, HYDERABAD
ITA 55/HYD/2021[2014-15]Status: Disposed22/4/2021AY 2014-15
SRI SAI VISHWAS INDUSTRIES,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 161/HYD/2020[2011-12]Status: Disposed22/4/2021AY 2011-12
CES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 725/HYD/2019[2014-15]Status: Disposed22/4/2021AY 2014-15
DHARTI DREDGING & INFRASTRUCTURE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1) TDS, HYDERABAD
ITA 509/HYD/2019[2018-19]Status: Disposed22/4/2021AY 2018-19
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATI vs LATE SRI D MAHENDRAN REPRESENTED BY LEGAL HEIR SRI M.ASHOK KUMAR, PUTTUR
ITA 321/HYD/2019[2007-08]Status: Disposed22/4/2021AY 2007-08