← All Benches
ITAT Hyderabad Bench
10,989 judgments
USHA DEVI MAGANTI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 485/HYD/2019[2008-09]Status: Disposed26/4/2021AY 2008-09
RAVI KUMAR KONDURI,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 414/HYD/2019[2010-11]Status: Disposed26/4/2021AY 2010-11
VIRCHOW BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 260/HYD/2019[2014-15]Status: Disposed26/4/2021AY 2014-15
NOEL PHARMA INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1780/HYD/2019[2013-14]Status: Disposed26/4/2021AY 2013-14
KASUPA MURALIDHAR (HUF),SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1656/HYD/2019[2009-10]Status: Disposed26/4/2021AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NMDC LIMITED, HYDERABAD
ITA 1601/HYD/2019[2016-17]Status: Disposed26/4/2021AY 2016-17
MANGAVALLI GRANDHI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 1543/HYD/2019[2011-12]Status: Disposed26/4/2021AY 2011-12
BRIJESHREDDY VANAVASAM,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1043/HYD/2019[2011-12]Status: Disposed26/4/2021AY 2011-12
BRIJESHREDDY VANAVASAM,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1042/HYD/2019[2010-11]Status: Disposed26/4/2021AY 2010-11
TELUGU FILM PRODUCERS COUNCIL,HYDERABAD vs INCOME TAX OFFICER(TDS), TDS, WARD-2(3), HYDERABAD
ITA 2330/HYD/2018[2013-14]Status: Disposed26/4/2021AY 2013-14
SWAROOPA GALIPALLI,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 2126/HYD/2018[2011-12]Status: Disposed26/4/2021AY 2011-12
UMA GALIPALLI,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 2125/HYD/2018[2011-12]Status: Disposed26/4/2021AY 2011-12
T.C.ASHOK,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 2086/HYD/2018[2004-05]Status: Disposed26/4/2021AY 2004-05
KRISHNA VENI BASUPALLY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 1892/HYD/2018[2009-10]Status: Disposed26/4/2021AY 2009-10
SURYACHAKRA POWER CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 147/HYD/2018[2010-11]Status: Disposed26/4/2021AY 2010-11
BANDREDDI VENKATESWARA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1258/HYD/2018[2009-10]Status: Disposed26/4/2021AY 2009-10
USHODAYA ENTERPRISES PRIVATE LIMITED, HYDERABAD,R.R.DIST vs DCIT, TDS, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 547/HYD/2017[2008-09]Status: Disposed26/4/2021AY 2008-09
USHODAYA ENTERPRISES PRIVATE LIMITED, HYDERABAD,R.R.DIST vs DCIT, TDS, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 546/HYD/2017[2008-09]Status: Disposed26/4/2021AY 2008-09
M/S GOLKONDA ALUMINIUM EXTRUSION LIMITED( FORMERLY ALUMECO INDIA EXTRUSION LTD),MEDAK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 2148/HYD/2017[2013-14]Status: Disposed26/4/2021AY 2013-14
VANSH BUILDERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1828/HYD/2017[2013-14]Status: Disposed26/4/2021AY 2013-14