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ITAT Hyderabad Bench

10,989 judgments

USHODAYA ENTERPRISES PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD

ITA 989/HYD/2017[2008-09]Status: Disposed29/4/2021AY 2008-09

PEESHONU MARKETING PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-7(1), HYDERABAD, HYDERABAD

ITA 690/HYD/2017[2008-09]Status: Disposed29/4/2021AY 2008-09

SPR INFRASTRUCTURE INDIA LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD

ITA 638/HYD/2017[2007-08]Status: Disposed29/4/2021AY 2007-08

SUBHASH CHANDRA BOSE HANUMARA, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-14(1), HYDERABAD, HYDERABAD

ITA 352/HYD/2017[2012-13]Status: Disposed29/4/2021AY 2012-13

T.SAIDULU, HYD,HYDERABAD vs ADDL. CIT, RANGE-9, HYD, HYDERABAD

ITA 805/HYD/2016[2008-09]Status: Disposed29/4/2021AY 2008-09

BOBBA SRILAKSHMI, HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-5, HYDERABAD, HYDERABAD

ITA 732/HYD/2016[2009-10]Status: Disposed29/4/2021AY 2009-10

ACIT, CENTRAL CIRCLE-3(2), HYD, HYDERABAD vs HILL COUNTY PROPERTIES LTD., (FORMERLY MAYTAS PROPERTIES LTD.), HYD, HYDERABAD

ITA 1001/HYD/2016[2011-12]Status: Disposed29/4/2021AY 2011-12

RASHMI SINGH,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD

ITA 127/HYD/2021[2010-11]Status: Disposed27/4/2021AY 2010-11

AJAZ FAROOQI,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -3(4), HYDERABAD

ITA 786/HYD/2020[2017-18]Status: Disposed27/4/2021AY 2017-18

COVALENSE TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD

ITA 372/HYD/2019[2013-14]Status: Disposed27/4/2021AY 2013-14

IQBAL FATIMA EDUCATIONAL AND CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD

ITA 1682/HYD/2019[NA]Status: Disposed27/4/2021

ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs NICE FOUNDATION, HYDERABAD

ITA 1566/HYD/2019[2011-12]Status: Disposed27/4/2021AY 2011-12

SHASHIKALA RAMKUMAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD

ITA 825/HYD/2018[2013-14]Status: Disposed27/4/2021AY 2013-14

SHASHANK SAGAR SIDDAM,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 483/HYD/2020[2009-10]Status: Disposed26/4/2021AY 2009-10

CONEXANT SYSTEMS PRIVATE LIMITED(FORMERLY KNOWN AS CONEXANT SYSTEMS (PB) PVT LTD),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD

ITA 234/HYD/2020[2006-07]Status: Disposed26/4/2021AY 2006-07

INCOME TAX OFFICER, WARD-2, KADAPA vs PRITHAM & PRATHIK HOSPITALS PRIVATE LIMITED, KADAPA

ITA 98/HYD/2019[2015-16]Status: Disposed26/4/2021AY 2015-16

C.M.GOPAL,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD

ITA 884/HYD/2019[2011-12]Status: Disposed26/4/2021AY 2011-12

HIPPO CAMPUS SERVICE STATION,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD

ITA 855/HYD/2019[2013-14]Status: Disposed26/4/2021AY 2013-14

COSMOS FORGINGS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD

ITA 679/HYD/2019[2009-10]Status: Disposed26/4/2021AY 2009-10

KRISHNA KARWA,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR

ITA 570/HYD/2019[2014-15]Status: Disposed26/4/2021AY 2014-15