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ITAT Hyderabad Bench
10,989 judgments
RASUN EXPORTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 222/HYD/2020[2009-10]Status: Disposed30/4/2021AY 2009-10
HARYANA SEVA SANGH,SECUNDRABAD vs INCOME TAX OFFICER EXEMPTION, WARD-1(2), HYDERABAD
ITA 219/HYD/2020[2016-17]Status: Disposed30/4/2021AY 2016-17
JAMMULAMADAKA ANJANEYA SHARMA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 960/HYD/2019[2011-12]Status: Disposed30/4/2021AY 2011-12
KHASIM DUDEKULA,KURNOOL vs INCOME TAX OFFICER, WARD-2, NANDYAL
ITA 565/HYD/2019[2014-15]Status: Disposed30/4/2021AY 2014-15
INCOME TAX OFFICER, WARD-17(2), HYDERABAD vs ELGEN (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 244/HYD/2019[2015-16]Status: Disposed30/4/2021AY 2015-16
JAIPALREDDY MUNGI,KOKAPET vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1883/HYD/2019[2009-10]Status: Disposed30/4/2021AY 2009-10
SUNIL KUMAR SARAF,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 137/HYD/2019[2015-16]Status: Disposed30/4/2021AY 2015-16
THE ADARSHA BHARATHI FARMERS SERVICES CO-OPERATIVE SOCIETY LIMITED,ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR
ITA 1117/HYD/2019[2014-15]Status: Disposed30/4/2021AY 2014-15
ANJU RATHI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 2336/HYD/2018[2015-16]Status: Disposed30/4/2021AY 2015-16
KUSHAAL SARAF,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1157/HYD/2018[2014-15]Status: Disposed30/4/2021AY 2014-15
SUMAN SARAF(HUF),SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1156/HYD/2018[2014-15]Status: Disposed30/4/2021AY 2014-15
SONALI MODI SARAF,HYDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1155/HYD/2018[2014-15]Status: Disposed30/4/2021AY 2014-15
SNEHIL SARAF,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1154/HYD/2018[2014-15]Status: Disposed30/4/2021AY 2014-15
SNEHIL SARAF,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), SECUNDERABAD
ITA 1153/HYD/2018[2013-14]Status: Disposed30/4/2021AY 2013-14
N PADMAJA DEVI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 2248/HYD/2017[2011-12]Status: Disposed30/4/2021AY 2011-12
SIVA SHANKER REDDY GANDLURU, HYDERABAD,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1686/HYD/2017[2007-08]Status: Disposed30/4/2021AY 2007-08
SIVAPOTHULURU VEERAREDDY GADLURU, HYDERABAD,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1685/HYD/2017[2007-08]Status: Disposed30/4/2021AY 2007-08
SHASHIKALA RAMKUMAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 824/HYD/2018[2012-13]Status: Disposed29/4/2021AY 2012-13
SRIBA AGRO LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1851/HYD/2018[2014-15]Status: Heard29/4/2021AY 2014-15
JT. COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE -1(3), HYDERABAD vs NARAYANA REDDY VAKATI, HYDERABAD
ITA 1225/HYD/2018[2008-09]Status: Disposed29/4/2021AY 2008-09