← All Benches
ITAT Hyderabad Bench
10,989 judgments
M/S SRI JYOTHI MEDICAL HALL,HYDERABAD vs ITO, HYDERABAD
ITA 1049/HYD/2010[2004-05]Status: Disposed4/5/2021AY 2004-05
M/S SRI JYOTHI MEDICAL HALL,HYDERABAD vs ITO, HYDERABAD
ITA 1048/HYD/2010[2003-04]Status: Disposed4/5/2021AY 2003-04
M/S SRI JYOTHI MEDICAL HALL,HYDERABAD vs ITO, HYDERABAD
ITA 1047/HYD/2010[2002-03]Status: Disposed4/5/2021AY 2002-03
SURYAUDAY SPINNING MILLS PRIVATE LIMITED,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-3(2), HYDERABAD
ITA 157/HYD/2021[2018-19]Status: Disposed3/5/2021AY 2018-19
HIMA BINDU PUTTA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD
ITA 523/HYD/2020[2009-10]Status: Disposed3/5/2021AY 2009-10
VISHNU SWAROOP AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 26/HYD/2020[2015-16]Status: Disposed3/5/2021AY 2015-16
INCOME TAX OFFICER, WARD-3(2), HYDERABAD vs RAS INFRASTRUCTURE LIMITED, HYDERABAD
ITA 982/HYD/2019[2008-09]Status: Disposed3/5/2021AY 2008-09
KAMALA SHIVA KUMAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 535/HYD/2019[2009-10]Status: Disposed3/5/2021AY 2009-10
NARENDER KUMAR BARDIA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 486/HYD/2019[2013-14]Status: Disposed3/5/2021AY 2013-14
INCOME TAX OFFICER, WARD-2(2), HYDERABAD vs GENESIS CROP SCIENCES (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 240/HYD/2019[2012-13]Status: Disposed3/5/2021AY 2012-13
CHANDRA PRAKASH REDDY VELMA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1508/HYD/2019[2011-12]Status: Disposed3/5/2021AY 2011-12
ASHOK CONSTRUCTIONS,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 784/HYD/2018[2014-15]Status: Disposed3/5/2021AY 2014-15
TBPR INFRA PROJECTS PRIVATE LIMITED,NIRMAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2014/HYD/2018[2013-14]Status: Disposed3/5/2021AY 2013-14
JANARDHAN SUREKA & SONS,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 1212/HYD/2018[2014-15]Status: Disposed3/5/2021AY 2014-15
VENKATESWARA RAO AVASARALA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 2234/HYD/2017[2012-13]Status: Disposed3/5/2021AY 2012-13
SRI BALAJI CONSTRUCTION COMPANY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1661/HYD/2017[2008-09]Status: Disposed3/5/2021AY 2008-09
RENUKA PLASTI CRAFTS PVT. LTD., HYDERABAD,SECUNDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 166/HYD/2017[2007-08]Status: Disposed3/5/2021AY 2007-08
INCOME TAX OFFICER, WARD-15(3), HYDERABAD. vs SREERALA SRIRAMULU SAGAR., SECUNDERABAD.
ITA 1254/HYD/2017[2014-15]Status: Disposed3/5/2021AY 2014-15
RASUN EXPORTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 224/HYD/2020[2011-12]Status: Disposed30/4/2021AY 2011-12
RASUN EXPORTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 223/HYD/2020[2010-11]Status: Disposed30/4/2021AY 2010-11
