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ITAT Hyderabad Bench

10,989 judgments

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED, HYDERABAD

ITA 1268/HYD/2019[2014-15]Status: Disposed5/5/2021AY 2014-15

P R K EESWARA VARMA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD

ITA 1116/HYD/2019[2010-11]Status: Disposed5/5/2021AY 2010-11

KUSUMBEN SUMANT BHAI PATEL,RANGA REDDY vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD

ITA 795/HYD/2018[2009-10]Status: Disposed5/5/2021AY 2009-10

OCIMUM BIO SOLUTIONS INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(3), HYDERABAD

ITA 2178/HYD/2018[2007-08]Status: Disposed5/5/2021AY 2007-08

GVK AIRPORT DEVELOPERS LIMITED (FORMERLY KNOWN AS GVK AIRPORT DEVELOPERS PRIVATE LIMITED), HYDERABAD,SECUNDERABAD vs ITO, WARD-2(2), HYDERABAD, HYDERABAD

ITA 488/HYD/2017[2012-13]Status: Disposed5/5/2021AY 2012-13

GREENKO ENERGIES PRIVATE LIMITED.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2)., HYDERABAD

ITA 1407/HYD/2017[2012-13]Status: Disposed5/5/2021AY 2012-13

VUPPALA RAJ KUMAR, SIDDIPET,HYDERABAD vs ITO, WARD-1, SIDDIPET, HYDERABAD

ITA 1207/HYD/2016[2009-10]Status: Disposed5/5/2021AY 2009-10

ADAMA INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD

ITA 934/HYD/2019[2013-14]Status: Disposed4/5/2021AY 2013-14

AMIT KUMAR AGARWAL (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 275/HYD/2019[2010-11]Status: Disposed4/5/2021AY 2010-11

SANJAY KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-4(4), HYDERABAD

ITA 1420/HYD/2019[2011-12]Status: Disposed4/5/2021AY 2011-12

VISHNU AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-4(4), HYDERABAD

ITA 1419/HYD/2019[2011-12]Status: Disposed4/5/2021AY 2011-12

AMIT KUMAR AGARWAL (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 1343/HYD/2019[2013-14]Status: Disposed4/5/2021AY 2013-14

THE KARIMNAGAR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR

ITA 532/HYD/2018[2013-14]Status: Disposed4/5/2021AY 2013-14

VENUGPOPAL RATHI (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 2345/HYD/2018[2015-16]Status: Disposed4/5/2021AY 2015-16

SURESH KUMAR(HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 2342/HYD/2018[2015-16]Status: Disposed4/5/2021AY 2015-16

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs INDU PROJECTS LIMITED, HYDERABAD

ITA 2044/HYD/2018[2014-15]Status: Disposed4/5/2021AY 2014-15

GIRISH RATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD

ITA 1136/HYD/2018[2013-14]Status: Disposed4/5/2021AY 2013-14

SUTHERLAND HEALTHCARE SOLUTIONS PRIVATE LIMITED(FORMERLY KNOWN AS APOLLO HEALTH STREET LTD)HYDERABAD,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD

ITA 2204/HYD/2017[2013-14]Status: Disposed4/5/2021AY 2013-14

MOLD-TEK PACKAGING LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

ITA 2154/HYD/2017[2013-14]Status: Disposed4/5/2021AY 2013-14

MOLDTEK TECHNOLOGIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

ITA 2153/HYD/2017[2013-14]Status: Disposed4/5/2021AY 2013-14