← All Benches
ITAT Hyderabad Bench
10,989 judgments
T M INPUTS AND SERVICES PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, (TDS), TDS, WARD-2(3), HYDERABAD
ITA 454/HYD/2019[2013-14]Status: Disposed7/5/2021AY 2013-14
VIVIN LABORATORIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1463/HYD/2019[2013-14]Status: Disposed6/5/2021AY 2013-14
CREAMLINE DAIRY PROJECTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 937/HYD/2018[2014-15]Status: Disposed6/5/2021AY 2014-15
VIKRAM KUMAR KIMTEE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 843/HYD/2018[2008-09]Status: Disposed6/5/2021AY 2008-09
INCOME TAX OFFICER, WARD-4(3), HYDERABAD vs VENUGOPAL REDDY CHINTA REDDY, HYDERABAD
ITA 713/HYD/2018[2014-15]Status: Disposed6/5/2021AY 2014-15
OGENE SYSTEMS INDIA LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 271/HYD/2018[2014-15]Status: Disposed6/5/2021AY 2014-15
VISWANADHA NAIDU KASTURI,TIRUPATI vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1820/HYD/2018[2016-17]Status: Disposed6/5/2021AY 2016-17
CLARION POWER CORPORATION LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1336/HYD/2018[2008-09]Status: Disposed6/5/2021AY 2008-09
ACIT, CENT. CIR-2(3), HYDERABAD, HYDERABAD vs MEKA SRINIVAS, HYDERABAD, HYDERABAD
ITA 155/HYD/2017[2008-09]Status: Disposed6/5/2021AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs MEKA JANAKIRAM & OTHERS, HYDERABAD
ITA 1539/HYD/2017[2006-07]Status: Disposed6/5/2021AY 2006-07
EDELWEISS BROKING LIMITED.,HYDERABAD. vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2)., HYDERABAD
ITA 1434/HYD/2017[2011-12]Status: Disposed6/5/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MAGNAQUEST TECHNOLOGIES LIMITED, HYDERABAD
ITA 1320/HYD/2017[2014-15]Status: Disposed6/5/2021AY 2014-15
K.RAHEJA IT PARK (HYDERABAD) PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 691/HYD/2016[2011-12]Status: Disposed6/5/2021AY 2011-12
LYCOS INTERNET LIMITED(FORMERLY KNOWN AS YBRANT DIGITAL LIMITED),HYDERABAD vs ACIT, CIRCLE-15(2), HYDERABAD
ITA 533/HYD/2016[2008-09]Status: Disposed6/5/2021AY 2008-09
LYCOS INTERNET LIMITED(FORMERLY KNOWN AS YBRANT DIGITAL LIMITED),HYDERABAD vs ACIT, CIRCLE-15(2), HYD, HYDERABAD
ITA 532/HYD/2016[2007-08]Status: Disposed6/5/2021AY 2007-08
LYCOS INTERNET LIMITED(FORMERLY KNOWN AS YBRANT DIGITAL LIMITED),HYDERABAD vs ACIT, CIRCLE-15(2), HYD, HYDERABAD
ITA 531/HYD/2016[2006-07]Status: Disposed6/5/2021AY 2006-07
M/S BOULDER HILLS LEISURE PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(3), HYDERABAD
ITA 1234/HYD/2014[2007-08]Status: Disposed6/5/2021AY 2007-08
M/S BOULDER HILLS LEISURE PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(3), HYDERABAD
ITA 1233/HYD/2014[2007-08]Status: Disposed6/5/2021AY 2007-08
P.MANGATRAM JEWELLERS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 527/HYD/2019[2009-10]Status: Heard5/5/2021AY 2009-10
T KARUNASREE,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 1325/HYD/2019[2014-15]Status: Disposed5/5/2021AY 2014-15
