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ITAT Hyderabad Bench
10,989 judgments
KAMLESH KONODIA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
ITA 2112/HYD/2018[2010-11]Status: Disposed11/5/2021AY 2010-11
OCIMUM BIO SOLUTIONS INDIA LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 2090/HYD/2018[2014-15]Status: Disposed11/5/2021AY 2014-15
GOCL CORPORATION LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 579/HYD/2017[2012-13]Status: Disposed11/5/2021AY 2012-13
GOCL CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2012/HYD/2017[2013-14]Status: Disposed11/5/2021AY 2013-14
DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD vs VIJAI ELECTRICALS LIMITED, HYDERABAD
ITA 1692/HYD/2016[2009-10]Status: Disposed11/5/2021AY 2009-10
TMI E2E ACADEMY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD(TDS), TDS-2(3), H
ITA 436/HYD/2019[2013-14]Status: Disposed10/5/2021AY 2013-14
SEETHARAMA RAO RAMADUGU,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1422/HYD/2019[2015-16]Status: Disposed10/5/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD vs SOMA HIGHWAYS PRIVATE LIMITED, HYDERABAD
ITA 2240/HYD/2018[2015-16]Status: Disposed10/5/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs MSR CONSTRUCTIONS, KHAMMAM
ITA 2150/HYD/2018[2016-17]Status: Disposed10/5/2021AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs MSR CONSTRUCTIONS, KHAMMAM
ITA 2149/HYD/2018[2015-16]Status: Disposed10/5/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs MSR CONSTRUCTIONS, KHAMMAM
ITA 2148/HYD/2018[2014-15]Status: Disposed10/5/2021AY 2014-15
SRIKISHAN AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1816/HYD/2018[2015-16]Status: Disposed10/5/2021AY 2015-16
FRANCO INDIAN EDUCATION TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1673/HYD/2018[NA]Status: Disposed10/5/2021
FRANCO INDIAN EDUCATION TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1672/HYD/2018[NA]Status: Disposed10/5/2021
PRAVEEN KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1193/HYD/2018[2014-15]Status: Disposed10/5/2021AY 2014-15
C & K MANAGEMENT LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS, CIRCLE-1(1), HYDERABAD
ITA 460/HYD/2019[2015-16]Status: Disposed7/5/2021AY 2015-16
C & K MANAGEMENT LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS, CIRCLE-1(1), HYDERABAD
ITA 459/HYD/2019[2014-15]Status: Disposed7/5/2021AY 2014-15
C & K MANAGEMENT LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 458/HYD/2019[2013-14]Status: Disposed7/5/2021AY 2013-14
T M INPUTS AND SERVICES PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, (TDS), TDS, WARD-2(3), HYDERABAD
ITA 456/HYD/2019[2015-16]Status: Disposed7/5/2021AY 2015-16
T M INPUTS AND SERVICES PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, (TDS), TDS, WARD-2(3), HYDERABAD
ITA 455/HYD/2019[2014-15]Status: Disposed7/5/2021AY 2014-15
