← All Benches
ITAT Hyderabad Bench
10,989 judgments
SHOW REDDY PENTA REDDY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 900/HYD/2018[2013-14]Status: Disposed19/5/2021AY 2013-14
MEENA LAHOTI,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 77/HYD/2018[2008-09]Status: Disposed19/5/2021AY 2008-09
KARWA BHARAT KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 2357/HYD/2018[2015-16]Status: Disposed19/5/2021AY 2015-16
MADHURI KARWA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 2356/HYD/2018[2015-16]Status: Disposed19/5/2021AY 2015-16
VALUE MOMENTUM SOFTWARE SERVICE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 2197/HYD/2017[2013-14]Status: Disposed19/5/2021AY 2013-14
MEELA JAYADEV(HUF),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 2037/HYD/2017[2007-08]Status: Disposed19/5/2021AY 2007-08
OPEN TEXT CORPORATION INDIA PRIVATE LIMITED(FORMERLY KNOWN AS CORDYS SOFTWARE INDIA PRIVATE LIMITED), HYDERABAD,HYDERABAD vs ITO, WARD-16(3), HYDERABAD, HYDERABAD
ITA 152/HYD/2017[2012-13]Status: Disposed19/5/2021AY 2012-13
MEENA LAHOTI, SECUNDERABAD,SECUNDERABAD vs ITO, WARD-6(2), HYD, HYDERABAD
ITA 795/HYD/2015[2005-06]Status: Disposed19/5/2021AY 2005-06
V GREEN FURNITURES AND FIXTURES,HYDERABAD vs ITO- WARD7(2), HYDERABAD
ITA 138/HYD/2021[2018-19]Status: Disposed17/5/2021AY 2018-19
ANJALI DEVI MAJETI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 95/HYD/2020[2018-19]Status: Disposed17/5/2021AY 2018-19
CHALASANI VENKATESWARA RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 24/HYD/2020[2013-14]Status: Disposed17/5/2021AY 2013-14
ABDULLAH BIN RASHEED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 70/HYD/2020[2008-09]Status: Disposed12/5/2021AY 2008-09
KHAJA RASHEED MOHAMMED UDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 69/HYD/2020[2008-09]Status: Disposed12/5/2021AY 2008-09
TANVI FOODS (INDIA) LIMITED (PREVIOUSLY KNOWN AS TANVI FOODS(INDIA) PVT LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 652/HYD/2018[2015-16]Status: Disposed12/5/2021AY 2015-16
TANVI FOODS (INDIA) LIMITED (PREVIOUSLY KNOWN AS TANVI FOODS(INDIA) PVT LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 651/HYD/2018[2014-15]Status: Disposed12/5/2021AY 2014-15
TANVI FOODS (INDIA) LIMITED (PREVIOUSLY KNOWN AS TANVI FOODS(INDIA) PVT LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 650/HYD/2018[2013-14]Status: Disposed12/5/2021AY 2013-14
NEC-NCC-MAYTAS JV,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 496/HYD/2018[2006-07]Status: Disposed12/5/2021AY 2006-07
NEC-NCC-MAYTAS JV,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 1129/HYD/2018[2011-12]Status: Disposed12/5/2021AY 2011-12
NEC-NCC MAYTAS JOINT VENTURE, HYD,HYDERABAD vs ACIT, CIRLCE-6(1), HYD, HYDERABAD
ITA 430/HYD/2016[2007-08]Status: Disposed12/5/2021AY 2007-08
VOICE LINE TELE SERVICES,HYDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 723/HYD/2018[2014-15]Status: Disposed11/5/2021AY 2014-15