← All Benches
ITAT Hyderabad Bench
10,989 judgments
ASST. COMMISSIONER OF INCOME TAX CIRCLE-1, KHAMMAM vs M/S SINGARENI COLLERIES COMPANY LTD., KHAMMAM DIST
ITA 802/HYD/2014[2009-10]Status: Disposed20/5/2021AY 2009-10
ASST. COMMISSIONER OF INCOME TAX CIRCLE-1, KHAMMAM vs M/S SINGARENI COLLERIES COMPANY LTD., KHAMMAM DIST
ITA 801/HYD/2014[2006-07]Status: Disposed20/5/2021AY 2006-07
CHARMINAR BOTTLING COMPANY PRIVATE LTD.,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, HYDERABAD
ITA 1344/HYD/2013[2006-07]Status: Disposed20/5/2021AY 2006-07
JAYA SREE JULAKANTI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 347/HYD/2018[2013-14]Status: Disposed20/5/2021AY 2013-14
BP FERRIUM INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), HYDERABAD
ITA 1741/HYD/2017[2011-12]Status: Disposed20/5/2021AY 2011-12
THE SINGARENI COLLERIES COMPANY LTD., KOTHJAGUDEM,HYDERABAD vs ADDL.CITT, KHAMMAM RANGE, KHAMMAM, KHAMMAM
ITA 561/HYD/2016[2011-12]Status: Disposed20/5/2021AY 2011-12
DCIT, CIRCLE-1, KHAMMAM, KHAMMAM vs THE SINGARENI COLLERIES COMPANY LT.D, KOTHAGUDEM, KOTHAGUDEM
ITA 519/HYD/2016[2004-05]Status: Disposed20/5/2021AY 2004-05
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 884/HYD/2014[2008-09]Status: Disposed20/5/2021AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD vs AJAY KUMAR ANTHATI, HYDERABAD
ITA 806/HYD/2019[2015-16]Status: Disposed19/5/2021AY 2015-16
UMA DEVI AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 191/HYD/2019[2014-15]Status: Disposed19/5/2021AY 2014-15
UMA DEVI AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 190/HYD/2019[2014-15]Status: Disposed19/5/2021AY 2014-15
INCOME TAX OFFICER, WARD-15(2), HYDERABAD vs B.SHANKAR, HYDERABAD
ITA 1763/HYD/2019[2007-08]Status: Disposed19/5/2021AY 2007-08
ANNAPURNA MAMIDIPUDI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1563/HYD/2019[2016-17]Status: Disposed19/5/2021AY 2016-17
RAVINDRA VIKRAM MAMIDIPUDI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1562/HYD/2019[2016-17]Status: Disposed19/5/2021AY 2016-17
SHAIK JEELANI,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1473/HYD/2019[2016-17]Status: Disposed19/5/2021AY 2016-17
SHAIK JEELANI,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1472/HYD/2019[2015-16]Status: Disposed19/5/2021AY 2015-16
SHAIK JEELANI,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1471/HYD/2019[2013-14]Status: Disposed19/5/2021AY 2013-14
SHAIK EAZAAS,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1470/HYD/2019[2016-17]Status: Disposed19/5/2021AY 2016-17
SHAIK EAZAAS,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1469/HYD/2019[2015-16]Status: Disposed19/5/2021AY 2015-16
SHAIK EAZAAS,KADAPA vs INCOME TAX OFFICER, WARD-3, KADAPA
ITA 1468/HYD/2019[2013-14]Status: Disposed19/5/2021AY 2013-14
