← All Benches
ITAT Hyderabad Bench
10,989 judgments
M/S. ARKA HOTELS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 298/HYD/2013[2010-11]Status: Disposed27/5/2021AY 2010-11
M/S. ARKA HOTELS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 297/HYD/2013[2009-10]Status: Disposed27/5/2021AY 2009-10
M/S. ARKA HOTELS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 296/HYD/2013[2008-09]Status: Disposed27/5/2021AY 2008-09
M/S. ARKA HOTELS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 295/HYD/2013[2007-08]Status: Disposed27/5/2021AY 2007-08
M/S. ARKA HOTELS PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 294/HYD/2013[2006-07]Status: Disposed27/5/2021AY 2006-07
VISWABHARATHI HOSPITALS,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-(1), KURNOOL
ITA 935/HYD/2019[2009-10]Status: Disposed25/5/2021AY 2009-10
VISHWESHWAR RAO NAMBOORI,WARANGAL vs INCOME TAX OFFICER, WARD-5, WARANGAL
ITA 785/HYD/2019[2014-15]Status: Disposed25/5/2021AY 2014-15
PULIPATI VENKATESWARA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 710/HYD/2019[2014-15]Status: Disposed25/5/2021AY 2014-15
RYTHM MEDIA WORKS PVT. LTD., HYDERABAD,HYDERABAD vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
ITA 522/HYD/2017[2012-13]Status: Disposed25/5/2021AY 2012-13
VIJAYENDER TULLA, HYD,HYDERABAD vs DCIT, CIRCLE-6(1), HYD, HYDERABAD
ITA 1049/HYD/2015[2010-11]Status: Disposed25/5/2021AY 2010-11
PADMAVATHY CHAPALAMADUGU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 856/HYD/2019[2014-15]Status: Disposed21/5/2021AY 2014-15
KALYANI REFINERIES LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 196/HYD/2019[2013-14]Status: Disposed21/5/2021AY 2013-14
SWAROOP MANNAVA, IRS, JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE -5(1), HYDERABAD vs NAVABHARATH ENTERPRISES LIMITED, HYDERABAD
ITA 1265/HYD/2019[2005-06]Status: Disposed21/5/2021AY 2005-06
YESES INFRASTRUCTURE PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYD, HYDERABAD
ITA 926/HYD/2016[2010-11]Status: Disposed21/5/2021AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs ANDHRA BANK, HYDERABAD
ITA 315/HYD/2019[2010-11]Status: Disposed20/5/2021AY 2010-11
UNION BANK OF INDIA (ERSTWHILE-ANDHRA BANK),MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 192/HYD/2019[2010-11]Status: Disposed20/5/2021AY 2010-11
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 882/HYD/2014[2007-08]Status: Disposed20/5/2021AY 2007-08
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 880/HYD/2014[2006-07]Status: Disposed20/5/2021AY 2006-07
SINGARENI COLLERIES COMPANY LIMITED,HYDERABAD vs ACIT, CIRCLE-1, KHAMMAM
ITA 879/HYD/2014[2005-06]Status: Disposed20/5/2021AY 2005-06
ASST. COMMISSIONER OF INCOME TAX CIRCLE-1, KHAMMAM vs M/S SINGARENI COLLERIES COMPANY LTD., KHAMMAM DIST
ITA 803/HYD/2014[2010-11]Status: Disposed20/5/2021AY 2010-11