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ITAT Hyderabad Bench

10,989 judgments

ARUN KUMAR ETTA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD

ITA 2259/HYD/2017[2014-15]Status: Disposed28/5/2021AY 2014-15

ARUN KUMAR ETTA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD

ITA 2258/HYD/2017[2012-13]Status: Disposed28/5/2021AY 2012-13

KHAJARAO CHADARAJUPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD

ITA 2257/HYD/2017[2014-15]Status: Disposed28/5/2021AY 2014-15

SAAHI SYSTEMS LIMITED, HYDERABAD,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD

ITA 1988/HYD/2017[2011-12]Status: Disposed28/5/2021AY 2011-12

VIRCHOW BIOTECH PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD17(4), HYDERABAD

ITA 1581/HYD/2017[2013-14]Status: Disposed28/5/2021AY 2013-14

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1)., HYDERABAD. vs A.P. DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LIMITED., HYDERABAD.

ITA 1113/HYD/2017[2013-14]Status: Disposed28/5/2021AY 2013-14

KOUSHIK ROUTHU,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 573/HYD/2020[2014-15]Status: Disposed27/5/2021AY 2014-15

BACHUPALLY LAXMI (ALIAS ROUTHU LAXMI),SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 572/HYD/2020[2014-15]Status: Disposed27/5/2021AY 2014-15

BACHUPALLY LAXMI (ALIAS ROUTHU LAXMI),SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 571/HYD/2020[2013-14]Status: Disposed27/5/2021AY 2013-14

BALASUBRAMANYAM MALLIAH SALLA, L/R OF SMT RADHA BALASUBRAMANYAM SALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(3), HYDERABAD

ITA 146/HYD/2020[201314]Status: Disposed27/5/2021

PULIPATI ADILAXMI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD

ITA 712/HYD/2019[2014-15]Status: Disposed27/5/2021AY 2014-15

SUBHASKARA REDDY JAKKIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-3(4), HYDERABAD

ITA 59/HYD/2019[2013-14]Status: Disposed27/5/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs CYBERCITY BUILDERS & DEVELOPERS PRIVATE LIMITED, HYDERABAD

ITA 421/HYD/2019[2016-17]Status: Disposed27/5/2021AY 2016-17

JITENDER KUMAR GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD

ITA 1882/HYD/2019[2011-12]Status: Disposed27/5/2021AY 2011-12

THE SINGARENI COLLIERIES COMPANY LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, HYDERABAD

ITA 2189/HYD/2017[2014-15]Status: Disposed27/5/2021AY 2014-15

THE SINGARENI COLLIERIES COMPANY LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 2188/HYD/2017[2013-14]Status: Disposed27/5/2021AY 2013-14

ITO, WARD-7(2), HYDERABAD, HYDERABAD vs KONIJETI ASHOK KUMAR, HYDERABAD, HYDERABAD

ITA 173/HYD/2017[2008-09]Status: Disposed27/5/2021AY 2008-09

HEMAIR SYSTEMS INDIA LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD

ITA 1628/HYD/2017[2013-14]Status: Disposed27/5/2021AY 2013-14

VIJAI ELECTRICALS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD

ITA 1534/HYD/2017[2014-15]Status: Disposed27/5/2021AY 2014-15

VIJAI ELECTRICALS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD

ITA 1533/HYD/2017[2013-14]Status: Disposed27/5/2021AY 2013-14