← All Benches
ITAT Hyderabad Bench
10,989 judgments
SYED ABDUL MUTAKABBIR,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 159/HYD/2020[2011-12]Status: Disposed9/4/2021AY 2011-12
RAJU POLEMONI,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYERABAD
ITA 1912/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
POLOMANI JANGAIAH,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1911/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
PADMA POLEMONI,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1910/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
PRAMEELA PASUPULA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1909/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
ARUNA POLEMONI,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1908/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
SATYAMMA GOLLA,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1907/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
POLEMONI JAGGADEESH KUMAR,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1906/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
KNR CONTRACTORS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1613/HYD/2019[2014-15]Status: Disposed7/4/2021AY 2014-15
VENKATESWAR RAJU PENUMASTA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 1604/HYD/2019[2012-13]Status: Disposed7/4/2021AY 2012-13
SUDHAKAR GUNTURU,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1558/HYD/2019[2016-17]Status: Disposed7/4/2021AY 2016-17
M ILAIAH AND COMPANY,HANAMKONDA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 1533/HYD/2019[2014-15]Status: Disposed7/4/2021AY 2014-15
M ILAIAH AND COMPANY,HANAMKONDA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 1532/HYD/2019[2011-12]Status: Disposed7/4/2021AY 2011-12
MANDA ILAIAH (HUF),HANAMKONDA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 1531/HYD/2019[2008-09]Status: Disposed7/4/2021AY 2008-09
REDROCK IT SOLUTIONS INDIA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 1521/HYD/2019[2009-10]Status: Disposed7/4/2021AY 2009-10
AMARAVARA INDIGITAL MEDIA SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1482/HYD/2019[2016-17]Status: Disposed7/4/2021AY 2016-17
M.C.MODI EDUCATIONAL TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1476/HYD/2019[2019-20]Status: Disposed7/4/2021AY 2019-20
D.KRISHNA REDDY,HYDERABAD vs INCOME TAX OFFICER, HYDERABAD
ITA 1436/HYD/2019[2009-10]Status: Disposed7/4/2021AY 2009-10
VENU KANCHI,WARANGAL vs INCOME TAX OFFICER, WARD-5, WARANGAL
ITA 1071/HYD/2019[2014-15]Status: Disposed7/4/2021AY 2014-15
KADALI GOPALAKRISHNA & BHARATHI CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX,EXEMPTION, HYDERABAD
ITA 2211/HYD/2018[0]Status: Disposed7/4/2021
