← All Benches
ITAT Hyderabad Bench
10,989 judgments
KNR CONSTRUCTIONS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 2029/HYD/2018[2003-04]Status: Disposed7/4/2021AY 2003-04
KNR CONSTRUCTIONS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD
ITA 2028/HYD/2018[2001-02]Status: Disposed7/4/2021AY 2001-02
SUJIT AGARWAL,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 1620/HYD/2018[2013-14]Status: Disposed7/4/2021AY 2013-14
SUJIT AGARWAL,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 1619/HYD/2018[2010-11]Status: Disposed7/4/2021AY 2010-11
DEVI REDDY PADMAJA,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI
ITA 1072/HYD/2018[2010-11]Status: Disposed7/4/2021AY 2010-11
D.SIVA PRASAD REDDY,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI
ITA 1071/HYD/2018[2010-11]Status: Disposed7/4/2021AY 2010-11
D.SIVA PRASAD REDDY,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI
ITA 1069/HYD/2018[2006-07]Status: Disposed7/4/2021AY 2006-07
D.SIVA PRASAD REDDY,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI
ITA 1068/HYD/2018[2005-06]Status: Disposed7/4/2021AY 2005-06
SMR BUILDERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD
ITA 8/HYD/2017[2010-11]Status: Disposed7/4/2021AY 2010-11
SMR BUILDERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD
ITA 7/HYD/2017[2009-10]Status: Disposed7/4/2021AY 2009-10
HYDERABAD MUTUAL BENEFIT SOCIETY, HYDERABAD,HYDERABAD vs ITO, WARD-5(3), HYDERABAD, HYDERABAD
ITA 694/HYD/2017[2013-14]Status: Disposed7/4/2021AY 2013-14
SMR BUILDERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD
ITA 6/HYD/2017[2008-09]Status: Disposed7/4/2021AY 2008-09
SMR BUILDERS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD
ITA 5/HYD/2017[2007-08]Status: Disposed7/4/2021AY 2007-08
M. RAMAKRISHNA REDDY, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD, HYDERABAD
ITA 316/HYD/2017[2007-08]Status: Disposed7/4/2021AY 2007-08
SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION),HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1325/HYD/2017[2009-10]Status: Disposed7/4/2021AY 2009-10
N. GEETHA RANI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1009/HYD/2017[2013-14]Status: Disposed7/4/2021AY 2013-14
AXIS CLINICALS LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(1), HYD, HYDERABAD
ITA 759/HYD/2016[2011-12]Status: Disposed7/4/2021AY 2011-12
AXIS CLINICALS LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(1), HYD, HYDERABAD
ITA 758/HYD/2016[2010-11]Status: Disposed7/4/2021AY 2010-11
DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs GODAVARI DEVELOPERS, HYDERABAD, HYDERABAD
ITA 1516/HYD/2016[2013-14]Status: Disposed7/4/2021AY 2013-14
AYESHA ABID ALI, HYD,HYDERABAD vs ITO, WARD-6(3), HYD., HYDERABAD
ITA 847/HYD/2015[2006-07]Status: Disposed7/4/2021AY 2006-07
