← All Benches
ITAT Hyderabad Bench
10,989 judgments
ACIT, CIRCLE-13(1), HYDERABAD vs M/S SURESH PRODUCTIONS PVT. LTD., HYDERABAD
ITA 1432/HYD/2014[2009-10]Status: Disposed7/4/2021AY 2009-10
NIRMALA ALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 261/HYD/2020[2007-08]Status: Disposed6/4/2021AY 2007-08
BHEESHMA GOUD SURVI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
ITA 21/HYD/2020[2007-08]Status: Disposed6/4/2021AY 2007-08
AJAY KUMAR CHOUDHARY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD
ITA 96/HYD/2020[2014-15]Status: Disposed5/4/2021AY 2014-15
XT GLOBAL INFOTECH LIMITED (FORMERLY:FRONTIER INFORMATICS TECHNOLOGIES LIMITED ),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(3), HYDERABAD
ITA 68/HYD/2020[2002-03]Status: Disposed5/4/2021AY 2002-03
SPRYSOFT TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16, HYDERABAD
ITA 479/HYD/2020[2018-19]Status: Disposed5/4/2021AY 2018-19
GOVIND KUMAR NAWANDER HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-9(5), HYDERABAD
ITA 871/HYD/2019[2014-15]Status: Disposed5/4/2021AY 2014-15
SANJAY RATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 857/HYD/2019[2014-15]Status: Disposed5/4/2021AY 2014-15
SAROJ NAWANDAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 792/HYD/2019[2014-15]Status: Disposed5/4/2021AY 2014-15
VANDANA NAWANDAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 683/HYD/2019[2014-15]Status: Disposed5/4/2021AY 2014-15
KAMAKSHI SOMANI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
ITA 640/HYD/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
JVR CROISSANACE INFRASTRUCTURE CO PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1903/HYD/2019[2013-14]Status: Disposed5/4/2021AY 2013-14
CENTRE FOR ENVIRONMENT CONCERNS,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1540/HYD/2019[0]Status: Disposed5/4/2021
A.V. MALA KONDESWARA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-4(5), HYDERABAD
ITA 1205/HYD/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
SWARNALATHA AMUMALASETTY,HYDERABAD vs INCOME TAX OFFICER, WARD-4(5), HYDERABAD
ITA 1204/HYD/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
JAYPAL REDDY MUNGALA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1109/HYD/2019[2010-11]Status: Disposed5/4/2021AY 2010-11
PREETHI RATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD
ITA 1066/HYD/2019[2014-15]Status: Disposed5/4/2021AY 2014-15
PURUSHOTTAMDAS RATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 79/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
V.V.V.SATYANARAYANA,HYDERABAD vs INCOME TAX OFFICER, WARD-13(4), HYDERABAD
ITA 529/HYD/2018[2007-08]Status: Disposed5/4/2021AY 2007-08
NITESH GOLAS,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 2189/HYD/2018[2015-16]Status: Disposed5/4/2021AY 2015-16
