← All Benches
ITAT Hyderabad Bench
10,989 judgments
NARAYANDAS MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1652/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
SUNITA MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1651/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
GOPALA NARAYAN MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1650/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
HARI NARAYAN MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1649/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
SANGEETA MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1648/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
GOVIND DAS MUNDADA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1647/HYD/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
VADLAMUDI NARSAIAH,HYDERABAD vs INCOME TAX OFFICER, WARD-1, HYDERABAD
ITA 159/HYD/2018[2009-10]Status: Disposed5/4/2021AY 2009-10
DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD vs APR CONSTRUCTIONS LIMITED, HYDERABAD, HYDERABAD
ITA 804/HYD/2017[2009-10]Status: Disposed5/4/2021AY 2009-10
M/S.DECCAN STRIPS AND TUBES PRIVATE LIMITED( FORMERLY KNOWN AS M/S D.T.TUBES PRIVATE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1937/HYD/2017[2010-11]Status: Disposed5/4/2021AY 2010-11
M/S DECCAN STRIPS AND TUBES PRIVATE LIMITED (FORMERLY KNOWN AS M/S.D.T.TUBES PRIVATE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1936/HYD/2017[2009-10]Status: Disposed5/4/2021AY 2009-10
SWASTIK MIRCH STORE,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 1810/HYD/2017[2013-14]Status: Disposed5/4/2021AY 2013-14
DECCAN STRIPS AND TUBES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1760/HYD/2017[2011-12]Status: Disposed5/4/2021AY 2011-12
DECCAN STRIPS AND TUBES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1289/HYD/2017[2012-13]Status: Disposed5/4/2021AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1)., HYDERABAD vs BBEL-MIPL JOINT VENTURE., HYDERABAD.
ITA 1263/HYD/2017[2010-11]Status: Disposed5/4/2021AY 2010-11
RAJENDER KUMAR AGARWAL, SEC'BAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-4, HYD, HYDERABAD
ITA 958/HYD/2016[2010-11]Status: Disposed5/4/2021AY 2010-11
KOMMARAJU JAYA, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE11(3), HYD, HYDERABAD
ITA 844/HYD/2016[2007-08]Status: Disposed5/4/2021AY 2007-08
LAKSHMI DEVI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1628/HYD/2019[2011-12]Status: Disposed31/3/2021AY 2011-12
RAVINDRA KUMAR GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1626/HYD/2019[2011-12]Status: Disposed31/3/2021AY 2011-12
SWAPRIYARAJ HOLDING LLP,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1612/HYD/2019[2016-17]Status: Disposed31/3/2021AY 2016-17
IRISS ELECTRONIC TRAVEL DISTRIBUTION PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1525/HYD/2019[2012-13]Status: Disposed31/3/2021AY 2012-13