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ITAT Hyderabad Bench
10,989 judgments
K RAJESH REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 1462/HYD/2019[2005-06]Status: Disposed31/3/2021AY 2005-06
MEKALA DURGA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 1352/HYD/2019[2010-11]Status: Disposed31/3/2021AY 2010-11
GOUTAMJAIN GANESHMALJI JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1286/HYD/2019[2010-11]Status: Disposed31/3/2021AY 2010-11
PRAKASH KUMAR JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1196/HYD/2019[2014-15]Status: Disposed31/3/2021AY 2014-15
NADIMPALLI VENKATA NEELADRI VARMA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1165/HYD/2018[2009-10]Status: Disposed31/3/2021AY 2009-10
M RAJALINGAM GOUD,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 1141/HYD/2018[2009-10]Status: Disposed31/3/2021AY 2009-10
SEEMA RANI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(2), HYDERABAD
ITA 1006/HYD/2018[2014-15]Status: Disposed31/3/2021AY 2014-15
PENMETHSA VIJAYA NARASIMHA RAJU, HYDERABAD,HYDERABAD vs ACIT,CIRCLE-4(1) HYDERABAD, HYDERABAD
ITA 68/HYD/2017[2010-11]Status: Disposed31/3/2021AY 2010-11
BALABHARATHI DEVI MEDABALMI, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 676/HYD/2017[2013-14]Status: Disposed31/3/2021AY 2013-14
JAGAN MOHAN REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 2276/HYD/2017[2013-14]Status: Disposed31/3/2021AY 2013-14
DIVYA JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-12(5), HYDERABAD
ITA 2149/HYD/2017[2014-15]Status: Disposed31/3/2021AY 2014-15
ANDHRA BANK LIMITED,HYDERABAD vs INCOME TAX OFFICER (TDS), WARD-2(2), HYDERABAD
ITA 2140/HYD/2017[2009-10]Status: Disposed31/3/2021AY 2009-10
SHANTHA NATARAJAN, HYDERABAD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD
ITA 2048/HYD/2017[2015-16]Status: Disposed31/3/2021AY 2015-16
SHANTHA NATARAJAN, HYDERABAD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD
ITA 2047/HYD/2017[2014-15]Status: Disposed31/3/2021AY 2014-15
SHANTHA NATARAJAN, HYDERABAD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD
ITA 2045/HYD/2017[2010-11]Status: Disposed31/3/2021AY 2010-11
M.PADMALATHA, HYDERABAD,HYDERABAD vs INCOME TAX OFFICE WARD-11(1), HYDERABAD
ITA 1572/HYD/2017[2008-09]Status: Disposed31/3/2021AY 2008-09
NADIMPALLI VENKATA NEELADRI VARMA, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 147/HYD/2017[2012-13]Status: Disposed31/3/2021AY 2012-13
NADIMPALLI VENKATA NEELADRI VARMA, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 146/HYD/2017[2011-12]Status: Disposed31/3/2021AY 2011-12
NADIMPALLI VENKATA NEELADRI VARMA, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD, HYDERABAD
ITA 145/HYD/2017[2010-11]Status: Disposed31/3/2021AY 2010-11
RATNADEEP SUPER MARKET PRIVATE LIMITED.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)., HYDERABAD
ITA 1300/HYD/2017[2014-15]Status: Disposed31/3/2021AY 2014-15