← All Benches
ITAT Hyderabad Bench
10,989 judgments
COMPUTER GENERATED SOLUTIONS INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1275/HYD/2017[2013-14]Status: Disposed31/3/2021AY 2013-14
TIPIRNENI SHESHAGIRI RAO, HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-11(3), HYD, HYDERABAD
ITA 845/HYD/2016[2008-09]Status: Disposed31/3/2021AY 2008-09
ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD vs SURESH PRODUCTIONS PRIVATE LIMITED, HYD, HYDERABAD
ITA 684/HYD/2016[2008-09]Status: Disposed31/3/2021AY 2008-09
ACIT, CIRCLE-14(1), HYDERABAD, HYDERABAD vs SURESH PRODUCTIONS PRIVATE LIMITED, HYD, HYDERABAD
ITA 683/HYD/2016[2005-06]Status: Disposed31/3/2021AY 2005-06
DECCAN FINE CHEMICALS (INDIA) PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 576/HYD/2016[2011-12]Status: Disposed31/3/2021AY 2011-12
SESHAGIRI RAO TIPIRNENI, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(3), HYD, HYDERABAD
ITA 1411/HYD/2016[2007-08]Status: Disposed31/3/2021AY 2007-08
TATIPALLI SHOBHARANI,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
ITA 73/HYD/2020[2016-17]Status: Disposed31/3/2021AY 2016-17
KANEEZ SUGRA JAFFARI,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 61/HYD/2020[2016-17]Status: Disposed31/3/2021AY 2016-17
MODI VENTURES,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 201/HYD/2020[2012-3]Status: Disposed31/3/2021
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD vs MAMIDI JANARDHAN REDDY, HYDERABAD
ITA 915/HYD/2019[2012-13]Status: Disposed31/3/2021AY 2012-13
LAXMI DEVI GAVVA (SINCE DECRESED REPRESENTATED BY LEGAL HEIR GAVVA AMARENDER REDDY),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 82/HYD/2019[2014-15]Status: Disposed31/3/2021AY 2014-15
LAXMI DEVI GAVVA (SINCE DECRESED REPRESENTATED BY LEGAL HEIR GAVVA AMARENDER REDDY),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 81/HYD/2019[2013-14]Status: Disposed31/3/2021AY 2013-14
BADWELU JYOTHI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 599/HYD/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
BADWELU JYOTHI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(4), HYDERABAD
ITA 598/HYD/2019[2014-15]Status: Disposed31/3/2021AY 2014-15
BADWELU SUBHA REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 597/HYD/2019[2014-15]Status: Disposed31/3/2021AY 2014-15
RATNADEEP SUPER MARKET PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1711/HYD/2019[2016-17]Status: Disposed31/3/2021AY 2016-17
SAMREDDY LATHA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1703/HYD/2019[2016-17]Status: Disposed31/3/2021AY 2016-17
YALAMANCHILI RAVI KUMAR,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1643/HYD/2019[2011-12]Status: Disposed31/3/2021AY 2011-12
ESHA KUMARI GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1630/HYD/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
SUMANLATA GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1629/HYD/2019[2015-16]Status: Disposed31/3/2021AY 2015-16
