← All Benches
ITAT Hyderabad Bench
10,989 judgments
ANIL GOYAL,HYDERABAD vs ITO WARD 13(5), HYDERABAD
ITA 760/HYD/2020[ 2013-14]Status: Disposed25/3/2021
SRI ANNAPYRNA ROLLER FLOUR MILL,HYDERABAD vs INCOME TAX OFFICER, HYDERABAD
ITA 693/HYD/2020[2018-19]Status: Disposed25/3/2021AY 2018-19
MURALI GOLLA,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 599/HYD/2020[2017-18]Status: Disposed25/3/2021AY 2017-18
BHAGAWAN SRI BALA SAIBABA CENTRAL TRUST,KURNOOL vs INCOME TAX OFFICER, EXEMPTIONS- WARD, TIRUPATI
ITA 593/HYD/2020[2016-17]Status: Disposed25/3/2021AY 2016-17
SURENDER KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 590/HYD/2020[2012-13]Status: Disposed25/3/2021AY 2012-13
CLASSIC LOGISTICS,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1223/HYD/2019[2015-16]Status: Disposed25/3/2021AY 2015-16
INCOME TAX OFFICER, WARD-16(2), HYDERABAD vs NAGINA TOOLS PRIVATE LIMITED, HYDERABAD
ITA 496/HYD/2019[2010-11]Status: Disposed18/3/2021AY 2010-11
CROWN BEERS INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 304/HYD/2019[2014-15]Status: Disposed18/3/2021AY 2014-15
CROWN BEERS INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 303/HYD/2019[2013-14]Status: Disposed18/3/2021AY 2013-14
BRIGHTCOM GROUP LIMITED (FORMERLY KNOWN AS LYCOS INTERNET LIMITED ),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1194/HYD/2019[2014-15]Status: Disposed18/3/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs QUIPPO CONSTRUCTION EQUIPMENT LIMITED, HYDERABAD
ITA 855/HYD/2018[2011-12]Status: Disposed18/3/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs QUIPPO CONSTRUCTION EQUIPMENT LIMITED, HYDERABAD
ITA 854/HYD/2018[2010-11]Status: Disposed18/3/2021AY 2010-11
NARSINGA REDDY TOUTIREDDY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 701/HYD/2018[2008-09]Status: Disposed18/3/2021AY 2008-09
NARSINGA REDDY TOUTIREDDY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 700/HYD/2018[2007-08]Status: Disposed18/3/2021AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs ROLEX METERS PRIVATE LIMITED, HYDERABAD
ITA 2274/HYD/2018[2015-16]Status: Disposed18/3/2021AY 2015-16
VIJAY BHAVANI CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 1919/HYD/2018[2014-15]Status: Disposed18/3/2021AY 2014-15
RAMESH SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1852/HYD/2018[2016-17]Status: Disposed18/3/2021AY 2016-17
VARSANT HOME APPLIANCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1365/HYD/2018[2012-13]Status: Disposed18/3/2021AY 2012-13
RAJYALAKSHMI GILLELLA, YERRAGUNTLA,KADAPA vs ITO, WARD-1, PRODDUTUR, KADAPA
ITA 879/HYD/2017[2009-10]Status: Disposed18/3/2021AY 2009-10
ABDUL GAFFAR MOHAMMED, HYDERABAD,SECUNDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 453/HYD/2017[2012-13]Status: Disposed18/3/2021AY 2012-13