← All Benches
ITAT Hyderabad Bench
10,989 judgments
SEENAIAH BOLLINENI,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CENTER CIRCLE-1(3), HYDERABAD
ITA 1728/HYD/2017[2013/14]Status: Disposed18/3/2021
SATTI VENKATA KRISHNA REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 1221/HYD/2017[2010-11]Status: Disposed18/3/2021AY 2010-11
QUIPPO CONSTRUCTION EQUIPMENT LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(3), HYDERABAD
ITA 1056/HYD/2017[2009-10]Status: Disposed18/3/2021AY 2009-10
J RAJ KUMAR,KHAMMAM vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 648/HYD/2020[2018-19]Status: Disposed5/3/2021AY 2018-19
BASAVA RAJ SARAFF,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 79/HYD/2019[2010-11]Status: Disposed5/3/2021AY 2010-11
VEERANARAYAN KOPPULA,NELLORE vs INCOME TAX OFFICER, WARD-5(2), NELLORE
ITA 604/HYD/2019[2015-16]Status: Disposed5/3/2021AY 2015-16
NIRMALA ALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 349/HYD/2019[2009-10]Status: Disposed5/3/2021AY 2009-10
MANDADI DURGA PRASAD,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
ITA 1634/HYD/2019[2007-08]Status: Disposed5/3/2021AY 2007-08
VENKATA NARAYANA BAGAM,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1275/HYD/2019[2011-12]Status: Disposed5/3/2021AY 2011-12
SURENDRA KUMAR MOR,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 682/HYD/2018[2012-13]Status: Disposed5/3/2021AY 2012-13
RAVELA HANUMANTHA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1579/HYD/2019[2009-10]Status: Disposed4/3/2021AY 2009-10
MOHAMMED HASSAN,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1572/HYD/2019[2009-10]Status: Disposed4/3/2021AY 2009-10
RAO PAMGANAMAMULA,HYDERABAD vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-II), HYDERABAD
ITA 91/HYD/2021[2012-13]Status: Disposed3/3/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs UPPALA PRADEEP KUMAR, HYDERABAD
ITA 434/HYD/2019[2013-14]Status: Disposed3/3/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs UPPALA RAVI KUMAR, HYDERABAD
ITA 433/HYD/2019[2013-14]Status: Disposed3/3/2021AY 2013-14
S.V.SUBBAIAH,PUTTUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATHI
ITA 21/HYD/2019[2009-10]Status: Disposed3/3/2021AY 2009-10
S.V.SUBBAIAH,PUTUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATHI
ITA 20/HYD/2019[2008-09]Status: Disposed3/3/2021AY 2008-09
KOPPU CHANDRAKALA,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1620/HYD/2019[2015-16]Status: Disposed3/3/2021AY 2015-16
KOPPU CHANDRAKALA,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1619/HYD/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
KOPPU CHANDRAKALA,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1618/HYD/2019[2013-14]Status: Disposed3/3/2021AY 2013-14