← All Benches
ITAT Hyderabad Bench
10,989 judgments
RAMMURTHY KOPPU,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, HYDERABAD
ITA 1617/HYD/2019[2015-16]Status: Disposed3/3/2021AY 2015-16
RAMMURTHY KOPPU,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1616/HYD/2019[201415]Status: Disposed3/3/2021
RAMMURTHY KOPPU,MIRYALAGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1615/HYD/2019[2013-14]Status: Disposed3/3/2021AY 2013-14
PCMR INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1369/HYD/2019[2016-17]Status: Disposed3/3/2021AY 2016-17
K.N.BIO SCIENCES INDIA PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1344/HYD/2019[2016-17]Status: Disposed3/3/2021AY 2016-17
BASAVAIAH KASARAGADDA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1234/HYD/2019[2015-16]Status: Disposed3/3/2021AY 2015-16
GHANSHYAMDAS KAKANI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1177/HYD/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
SWATHI KAKANI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1176/HYD/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
SURESH KUMAR KAKANI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1175/HYD/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
GOVIND NARAYAN KAKANI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 1174/HYD/2019[2014-15]Status: Disposed3/3/2021AY 2014-15
PRADEEP KUMAR UPPALA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 278/HYD/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
RAVI KUMAR UPPALA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 277/HYD/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
MADHUCON INFRA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1951/HYD/2018[2014-15]Status: Disposed3/3/2021AY 2014-15
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1878/HYD/2018[2011-12]Status: Disposed3/3/2021AY 2011-12
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1877/HYD/2018[2010-11]Status: Disposed3/3/2021AY 2010-11
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 1876/HYD/2018[2009-10]Status: Disposed3/3/2021AY 2009-10
SECUNDERABAD HOTELS PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-3(4), HYDERABAD
ITA 1770/HYD/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
RAMSINGH AGARWAL AND COMPANY,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1185/HYD/2018[2014-15]Status: Disposed3/3/2021AY 2014-15
RAMSINGH AGARWAL AND COMPANY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1184/HYD/2018[2013-14]Status: Disposed3/3/2021AY 2013-14
RAMSINGH AGARWAL AND COMPANY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1183/HYD/2018[2012-13]Status: Disposed3/3/2021AY 2012-13
