← All Benches

ITAT Hyderabad Bench

10,989 judgments

GOLDSTONE TECHNOLOGIES LTD., SEC'BAD,HYDERABAD vs ACIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 1378/HYD/2016[2008-09]Status: Disposed3/3/2021AY 2008-09

THE SINGARENI CO-OPERATIVE CENTRAL STORES LIMITED,KOTHAGUDEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 781/HYD/2019[2011-12]Status: Disposed2/3/2021AY 2011-12

THE SINGARENI CO-OPERATIVE CENTRAL STORES LIMITED,KOTHAGUDEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 780/HYD/2019[2010-11]Status: Disposed2/3/2021AY 2010-11

THE SINGARENI CO-OPERATIVE CENTRAL STORES LIMITED,KOTHAGUDEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 779/HYD/2019[2009-10]Status: Disposed2/3/2021AY 2009-10

THE SINGARENI CO-OPERATIVE CENTRAL STORES LIMITED,KOTHAGUDEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 778/HYD/2019[2008-09]Status: Disposed2/3/2021AY 2008-09

GUNDU DINESH KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 495/HYD/2019[2015-16]Status: Disposed2/3/2021AY 2015-16

RADHA PURITIPATI,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD

ITA 1603/HYD/2019[2011-12]Status: Disposed2/3/2021AY 2011-12

JAKKI REDDY RAMI REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 1596/HYD/2019[2014-15]Status: Disposed2/3/2021AY 2014-15

RAVELA SOMAYYA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 1580/HYD/2019[2009-10]Status: Disposed2/3/2021AY 2009-10

DHRUV KUMAR GUPTA HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 1246/HYD/2019[2015-16]Status: Disposed2/3/2021AY 2015-16

SAMA SRINIVAS REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 791/HYD/2018[2009-10]Status: Disposed2/3/2021AY 2009-10

SHRADHA LUNAWAT,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 1370/HYD/2018[2014-15]Status: Disposed2/3/2021AY 2014-15

CHOKKA REDDY MUSUKU, WARANGAL,HYDERABAD vs ITO, WARD-2, WARANGAL, WARANGAL

ITA 605/HYD/2017[2010-11]Status: Disposed2/3/2021AY 2010-11

CHOKKA REDDY MUSUKU, WARANGAL,HYDERABAD vs ITO, WARD-2, WARANGAL, WARANGAL

ITA 604/HYD/2017[2008-09]Status: Disposed2/3/2021AY 2008-09

CHOKKA REDDY MUSUKU, WARANGAL,HYDERABAD vs ITO, WARD-2, WARANGAL, WARANGAL

ITA 603/HYD/2017[2007-08]Status: Disposed2/3/2021AY 2007-08

RAMESH CHAND (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 822/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16

THE CITIZEN COOP.SOCIETY LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD

ITA 669/HYD/2019[2013-14]Status: Disposed25/2/2021AY 2013-14

COBALT POWER PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD

ITA 60/HYD/2019[2010-11]Status: Disposed25/2/2021AY 2010-11

BUSINESS CONSULTING & IT SOLUTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD

ITA 393/HYD/2019[2013-14]Status: Disposed25/2/2021AY 2013-14

RAMESH KISHANDAS ASRANI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD

ITA 1698/HYD/2019[2010-11]Status: Disposed25/2/2021AY 2010-11