← All Benches
ITAT Hyderabad Bench
10,989 judgments
THE INDUR INTIDEEPAM PRODUCERS MA CO-OP SOCIETIES FEDERATION LIMITED,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 1552/HYD/2019[2014-15]Status: Disposed25/2/2021AY 2014-15
TANOOR INTIDEEPAM PRODUCERS MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 1551/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
MUDHOLE INTIDEEPAM PRODUCERS MUTUALLY AIDED CO-OP SOCIETY LIMITED,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 1550/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
THE MAKLOOR INTIDEEPAM PRODUCERS MUTUALLY AIDED COOPERATIVE SOCIETY LTD,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 1549/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
YELLAREDDY INTIDEEPAM PRODUCERS MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,KAMAREDDY vs INCOME TAX OFFICER, WARD-3, NIZAMABAD
ITA 1548/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
LOKESHWARAM INTIDEEPAM PRODUCER'S MACS LIMITED,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 1547/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
BHAINSAL INTIDEEPAM PRODUCERS MUTUALLY AIDED CO-OP SOCIETY LIMITED,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL
ITA 1546/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
THE NANDIPET INTIDEEPAM PRODUCERS MUTUALLY AIDED CO-OPERATIVE SOCIETY LTD,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 1545/HYD/2019[2015-16]Status: Disposed25/2/2021AY 2015-16
RAMESH DOMA,WARANGAL vs INCOME TAX OFFICER,WARD-1, WARANGAL
ITA 1535/HYD/2019[2009-10]Status: Disposed25/2/2021AY 2009-10
B.SAI MALLIKARJUNA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 1526/HYD/2019[2010-11]Status: Disposed25/2/2021AY 2010-11
RAMESH CHANDRA PATEL,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 1522/HYD/2019[2009-10]Status: Disposed25/2/2021AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs INVENTAA CHEMICALS LIMITED, HYDERABAD
ITA 152/HYD/2019[2013-14]Status: Disposed25/2/2021AY 2013-14
KAPEL BALDAWA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1293/HYD/2019[2016-17]Status: Disposed25/2/2021AY 2016-17
SPI CINEMA PRIVATE LIMITED,NELLORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1058/HYD/2019[2013-14]Status: Disposed25/2/2021AY 2013-14
FIMA PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 81/HYD/2018[2014-15]Status: Disposed25/2/2021AY 2014-15
B. SURENDER REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 786/HYD/2018[2008-09]Status: Disposed25/2/2021AY 2008-09
INCOME TAX OFFICER, WARD-3, ANANTAPUR vs SAI SUDHA ROAD LINES, TADIPATRI
ITA 554/HYD/2018[2008-09]Status: Disposed25/2/2021AY 2008-09
SERENE COUNTY OWNERS WELFARE ASSOCIATION,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 349/HYD/2018[2012-13]Status: Disposed25/2/2021AY 2012-13
SERENE COUNTY OWNERS WELFARE ASSOCIATION,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 348/HYD/2018[2011-12]Status: Disposed25/2/2021AY 2011-12
MANDAVA HOLDINGS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 313/HYD/2018[2012-13]Status: Disposed25/2/2021AY 2012-13
