← All Benches
ITAT Hyderabad Bench
10,989 judgments
KATABATNI NARSIMHA,BHONGIR vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 2203/HYD/2018[2009-10]Status: Disposed25/2/2021AY 2009-10
VANAM PURUSHOTAM,BHONGIRI vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 2202/HYD/2018[2009-10]Status: Disposed25/2/2021AY 2009-10
NIRMAL KUMAR JAMES,HYDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 2061/HYD/2018[2009-10]Status: Disposed25/2/2021AY 2009-10
VENKATA RAMARAO TELAKALAPALLI,HYDERABAD vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 1992/HYD/2018[2014-15]Status: Disposed25/2/2021AY 2014-15
AGARVANSHI HOUSING PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1937/HYD/2018[2013-14]Status: Disposed25/2/2021AY 2013-14
MANDAVA HOLDINGS PRIVATE LIMTIED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1702/HYD/2018[2015-16]Status: Disposed25/2/2021AY 2015-16
VENKAT HOMES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1575/HYD/2018[2012-13]Status: Disposed25/2/2021AY 2012-13
CHEMELI BAI AGARWAL,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1565/HYD/2018[2014-15]Status: Disposed25/2/2021AY 2014-15
R.R.ENTERTAINMENTS,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 1286/HYD/2018[2013-14]Status: Disposed25/2/2021AY 2013-14
SAHAYATHA, PROHIBITION & EXCISE DEPARTMENT, TELANGANA STATE EMPLOYEES THRIFT AND BENEVOLENT MUTUAL ASSOCIATION, HYDERABADRUST, HYDERABAD,HYDERABAD vs CIT, EXEMPTIONS, HYDERABAD, HYDERABAD
ITA 712/HYD/2017[0]Status: Disposed25/2/2021
AROGYA SAHAYATHA, PROHIBITION & EXCISE DEPARTMENT, TELANGANA STATE EMPLOYEES HEALTH AND MEDICAL WELFARE TRUST,HYDERABAD vs CIT, EXEMPTIONS, HYDERABAD, HYDERABAD
ITA 711/HYD/2017[00]Status: Disposed25/2/2021
HANSA SURGICALS PVT. LTD., HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 338/HYD/2017[2013-14]Status: Disposed25/2/2021AY 2013-14
AROGYA SAHAYATHA, ANDHRA PRADESH PROHIBITION & EXCISE DEPT. EMPLOYEES HEALTH & MEDICAL WELFARE TRUST,VIJAYAWADA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD
ITA 1629/HYD/2017[0]Status: Disposed25/2/2021
DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYDERABAD GALVANIZING PRIVATE LINITED, HYDERABAD
ITA 1573/HYD/2017[2013-14]Status: Disposed25/2/2021AY 2013-14
MANDAVA HOLDINGS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 1414/HYD/2017[2011-12]Status: Disposed25/2/2021AY 2011-12
SAHAYATHA PROHIBITION & EXCISE DEPARTMENT, ANDHRA PRADESH STATE EMPLOYEES THRIFT AND BENEVOLENT MUTUAL ASSOCIATION,VIJAYAWADA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, HYDERABAD
ITA 1131/HYD/2017[NA]Status: Disposed25/2/2021
SRIVANI MULLAPUDI, HYD,HYDERABAD vs DCIT, CIR-16(3), HYD, HYDERABAD
ITA 274/HYD/2016[2006-07]Status: Disposed25/2/2021AY 2006-07
SBPL INTRASTRUCTURE LTD., HYD,HYDERABAD vs ACIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 1121/HYD/2016[2001-02]Status: Disposed25/2/2021AY 2001-02
GOPISETTY SATYANARAYANA,NELLORE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NELLORE
ITA 442/HYD/2019[2011-12]Status: Disposed24/2/2021AY 2011-12
MOPARTHY SESHA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 418/HYD/2019[2013-14]Status: Disposed24/2/2021AY 2013-14