← All Benches
ITAT Hyderabad Bench
10,989 judgments
MOPARTHY SESHA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 417/HYD/2019[2013-14]Status: Disposed24/2/2021AY 2013-14
SUSHMI'S ESTATES,HYDERABAD vs INCOME TAX OFFICER, WARD-4(5), HYDERABAD
ITA 29/HYD/2019[2013-14]Status: Disposed24/2/2021AY 2013-14
RAKESH KUMAR GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 17/HYD/2019[2015-16]Status: Disposed24/2/2021AY 2015-16
MUKESH KUMAR GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 16/HYD/2019[2015-16]Status: Disposed24/2/2021AY 2015-16
DEEPAK KUMAR MANGILAL (HUF),NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 1332/HYD/2019[2013-14]Status: Disposed24/2/2021AY 2013-14
SRI MANGILAL SESHMALJI,NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 1328/HYD/2019[2011-12]Status: Disposed24/2/2021AY 2011-12
LAHARI CHETHI REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1202/HYD/2019[2014-15]Status: Disposed24/2/2021AY 2014-15
LAHARI CHETHI REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1201/HYD/2019[2014-15]Status: Disposed24/2/2021AY 2014-15
SRI VENKATESHWARA COLLEGE,SURYAPET vs INCOME TAX OFFICER, TDS WARD-2(2), HYDERABAD
ITA 1197/HYD/2019[2016-17]Status: Disposed24/2/2021AY 2016-17
JAYA HOSPITALS,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 1186/HYD/2019[2016-17]Status: Disposed24/2/2021AY 2016-17
MADHUVAN RESTAURANT & BAR,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 1086/HYD/2019[2015-16]Status: Disposed24/2/2021AY 2015-16
SULOCHANA KANAME,ADILABAD vs INCOME TAX OFFICER, WARD-1, ADILABAD
ITA 1040/HYD/2019[2013-14]Status: Disposed24/2/2021AY 2013-14
INTERNATIONAL OUTREACH,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 903/HYD/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
INTERNATIONAL OUTREACH,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 902/HYD/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
NARSINGA REDDY TOUTIREDDY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 703/HYD/2018[2008-09]Status: Disposed24/2/2021AY 2008-09
NARSINGA REDDY TOUTIREDDY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 702/HYD/2018[2009-10]Status: Disposed24/2/2021AY 2009-10
RUPESH KUMAR GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2185/HYD/2018[2015-16]Status: Disposed24/2/2021AY 2015-16
VISSVAAS AVENUEES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 2083/HYD/2018[2015-16]Status: Disposed24/2/2021AY 2015-16
MOHAMMED FAREEDUDDIN QUADRI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1994/HYD/2018[2015-16]Status: Disposed24/2/2021AY 2015-16
ANJANI PROTLAND CEMENT LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1982/HYD/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
