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ITAT Hyderabad Bench
10,989 judgments
SHALIVAHANA WIND ENERGY LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1895/HYD/2018[2012-13]Status: Disposed24/2/2021AY 2012-13
K.S.R.PULVERISERS,KADAPA vs INCOME TAX OFFICER, WARD-1, KADAPA
ITA 1775/HYD/2018[2013-14]Status: Disposed24/2/2021AY 2013-14
RAKESH KUMAR (HUF),RANGA REDDY vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1615/HYD/2018[2015-16]Status: Disposed24/2/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2) HYDERABAD, HYDERABAD vs COVALENT LABORATORIES PRIVATE LIMITED, HYDERABAD
ITA 1042/HYD/2018[2015-16]Status: Disposed24/2/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs COVALENT LABORATORIES PRIVATE LIMITED, HYDERABAD
ITA 1041/HYD/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
DYCOMMISSIONER OF INCOME TAX, CIRCLE-1(2)., HYDERABAD vs COVALENT LABORATORIES PRIVATE LIMITED, HYDERABAD
ITA 1040/HYD/2018[2012-13]Status: Disposed24/2/2021AY 2012-13
SREE RAYALASEEMA SUGAR ENERGY PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(3), HYDERABAD, HYDERABAD
ITA 909/HYD/2017[2012-13]Status: Disposed24/2/2021AY 2012-13
L. PURUSHOTHAM NAIDU, R.R.DIST,R.R.DIST vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
ITA 720/HYD/2017[2009-10]Status: Disposed24/2/2021AY 2009-10
L. PURUSHOTHAM NAIDU, R.R.DIST,R.R.DIST vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
ITA 719/HYD/2017[2008-09]Status: Disposed24/2/2021AY 2008-09
L. PURUSHOTHAM NAIDU, R.R.DIST,R.R.DIST vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
ITA 718/HYD/2017[2007-08]Status: Disposed24/2/2021AY 2007-08
L. PURUSHOTHAM NAIDU, R.R.DIST,R.R.DIST vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
ITA 717/HYD/2017[2006-07]Status: Disposed24/2/2021AY 2006-07
L. PURUSHOTHAM NAIDU, R.R.DIST,R.R.DIST vs DCIT, CENTRAL CIRCLE, TIRUPATHI, TIRUPATHI
ITA 713/HYD/2017[2007-08]Status: Disposed24/2/2021AY 2007-08
PADMASRI TOWNSHIPS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-16(2), HYDERABAD, HYDERABAD
ITA 370/HYD/2017[2009-10]Status: Disposed24/2/2021AY 2009-10
INCOME TAX OFFICER, WARD-5(3), HYDERABAD vs JAWAHARATUL OSMAN, HYDERABAD
ITA 1652/HYD/2017[2013-14]Status: Disposed24/2/2021AY 2013-14
RATNAM GEDDAM,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 1509/HYD/2017[2013-14]Status: Disposed24/2/2021AY 2013-14
P VENKATARAMI REDDY, NANDYAL,HYDERABAD vs ITO, WARD-2, NANDYAL, NANDYAL
ITA 688/HYD/2015[2009-10]Status: Disposed24/2/2021AY 2009-10
PADMASRI TOWNSHIPS PVT LTD., HYDERABAD,HYDERABAD vs ITO, WARD-16(2), HYDERABAD, HYDERABAD
ITA 1226/HYD/2015[2009-10]Status: Disposed24/2/2021AY 2009-10
L PURUSHOTHAM NAIDU,HYDERABAD vs DY.CIT, CENTRAL CIRCLE, TIRUPATHI
ITA 787/HYD/2013[2007-08]Status: Disposed24/2/2021AY 2007-08
ANDHRA PRADESH GRANITE MIDWEST PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 831/HYD/2019[2016-17]Status: Disposed23/2/2021AY 2016-17
SARACA LABORATORIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1166/HYD/2019[2015-16]Status: Disposed23/2/2021AY 2015-16