← All Benches
ITAT Hyderabad Bench
10,989 judgments
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PENNA CEMENT INDUSTRIES LIMITED, HYDERABAD
ITA 111/HYD/2019[2010-11]Status: Disposed23/2/2021AY 2010-11
MOHAMMED ABDUL HAI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 506/HYD/2018[2007-08]Status: Disposed23/2/2021AY 2007-08
R.S.BROTHERS RETAIL INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 126/HYD/2018[201617]Status: Disposed23/2/2021
R.S.BROTHERS RETAIL INDIA PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 125/HYD/2018[2015-16]Status: Disposed23/2/2021AY 2015-16
JAYANT REDDY MARRI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 190/HYD/2020[2011-12]Status: Disposed22/2/2021AY 2011-12
JAYANT REDDY MARRI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 189/HYD/2020[2010-11]Status: Disposed22/2/2021AY 2010-11
RAMESH DHARAVAT,RANGA REDDY vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 182/HYD/2020[2011-12]Status: Disposed22/2/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CROWN BEERS INDIA PRIVATE LIMITED, HYDERABAD
ITA 242/HYD/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
NUNNA VEERABHADRA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD
ITA 198/HYD/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
PRIME INFOINVEST LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 197/HYD/2019[2013-14]Status: Disposed22/2/2021AY 2013-14
BORRA RAKESH,NALGONDA vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 1308/HYD/2019[2013-14]Status: Disposed22/2/2021AY 2013-14
DHENU HYDRO PRIVATE LIMITED (PRESENTLY KNOWN AS ADHITHI INFRA PROJECTS PRIVATE LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1161/HYD/2019[2012-13]Status: Disposed22/2/2021AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1152/HYD/2019[2016-17]Status: Disposed22/2/2021AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1151/HYD/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1150/HYD/2019[2013-14]Status: Disposed22/2/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1148/HYD/2019[2011-12]Status: Disposed22/2/2021AY 2011-12
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9(1), HYDERABAD vs VEDULA VENKATA RAMANA, HYDERABAD
ITA 1147/HYD/2019[2010-11]Status: Disposed22/2/2021AY 2010-11
LATE S.SURESH LEGAL HEIR BY S.MAHESH,SECUNDRABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1134/HYD/2019[2009-10]Status: Disposed22/2/2021AY 2009-10
PADMA CHALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 1046/HYD/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
SUNIL KUMAR D SHAH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 842/HYD/2018[2008-09]Status: Disposed22/2/2021AY 2008-09