← All Benches

ITAT Hyderabad Bench

10,989 judgments

DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs VEEPANI BAPINEEDU, HYD, HYDERABAD

ITA 782/HYD/2017[2009-10]Status: Disposed22/2/2021AY 2009-10

INCOME TAX OFFICER, WARD-1, KHAMMAM vs MATCHA VENKATESHWARA RAO, KHAMMAM

ITA 1558/HYD/2017[2009-10]Status: Disposed22/2/2021AY 2009-10

SMALL IS BEAUTIFUL, HYD,HYDERABAD vs ADDL.CIT, RANGE-6, HYD, HYDERABAD

ITA 314/HYD/2016[2007-08]Status: Disposed22/2/2021AY 2007-08

DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD vs SPECK SYSTEMS LIMITED, HYDERABAD, HYDERABAD

ITA 1630/HYD/2016[2004-05]Status: Disposed22/2/2021AY 2004-05

SRI KRISHNA JEWELLERY MART,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 346/HYD/2019[2012-13]Status: Disposed19/2/2021AY 2012-13

SRI KRISHNA JEWELLERY MART,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 345/HYD/2019[2012-13]Status: Disposed19/2/2021AY 2012-13

LATE SMT.SUSHILA SHAH REP BY NIKHIL NANDAN C. SHAH,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD

ITA 527/HYD/2018[2007-08]Status: Disposed19/2/2021AY 2007-08

RAGHUREDDY PATHURI,BOLLARAM vs INCOME TAX OFFICER, WARD-1, SANGAREDDY

ITA 264/HYD/2020[2016-17]Status: Disposed9/2/2021AY 2016-17

K PRATAP REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SURYAPET

ITA 260/HYD/2020[2012-13]Status: Disposed9/2/2021AY 2012-13

SATAIAH MOLUGU,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4 ), HYDERABAD

ITA 213/HYD/2020[2016-7]Status: Disposed9/2/2021

DHARAVATH SREENU,RANGA REDDY vs INCOME TAX OFFICER,WARD-13(4), HYDERABAD

ITA 211/HYD/2020[2011-12]Status: Disposed9/2/2021AY 2011-12

GOUTAMI PAMULA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3), HYDERABAD

ITA 209/HYD/2020[2017-18]Status: Disposed9/2/2021AY 2017-18

ARUN TALLAPALLI KARANAM,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD

ITA 208/HYD/2020[2016-17]Status: Disposed9/2/2021AY 2016-17

GANDADHAR MUKKA,JAGITYAL vs INCOME TAX OFFICER, WARD-3, KARIMNAGAR

ITA 1861/HYD/2019[2012-13]Status: Disposed8/2/2021AY 2012-13

HIMAGIRI BIO TECH PRIVATE LIMIED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 999/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14

GOMAN AGRO FARMS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 998/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14

MEDRAVATHI AGRO FARMS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 997/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14

KONAR GREENLANDS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 996/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14

SINDHU GREENLANDS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 995/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14

VAMSADHARA AGRO FARMS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD

ITA 994/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14