← All Benches
ITAT Hyderabad Bench
10,989 judgments
UTTARASHADA BIO TECH PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 993/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14
HARPREET KAUR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2385/HYD/2018[2015-16]Status: Disposed8/2/2021AY 2015-16
MANDEEP KAUR SARNA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2384/HYD/2018[2015-16]Status: Disposed8/2/2021AY 2015-16
SUMEET KAUR SARNA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2383/HYD/2018[2015-16]Status: Disposed8/2/2021AY 2015-16
SEAWAYS SHIPPING AND LOGISTICS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1656/HYD/2018[2012-13]Status: Disposed8/2/2021AY 2012-13
NAGAVALI GREENLANDS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1001/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14
HIMAGIRI GREEN FIELDS PRIVATE LIMITED(NOW MERGED WITH HILL COUNTY PROPERTIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 1000/HYD/2018[2013-14]Status: Disposed8/2/2021AY 2013-14
ANRAK ALUMINIUM LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD
ITA 994/HYD/2017[2013-14]Status: Disposed8/2/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD vs ANDHRA PRADESH STATE FINANCIAL CORPORATION, HYDERABAD
ITA 2069/HYD/2017[2012-13]Status: Disposed8/2/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MARUTI ISPAT & ENERGY PRIVATE LIMITED, HYDERABAD
ITA 1060/HYD/2017[2012-13]Status: Disposed8/2/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MARUTI ISPAT & ENERGY PRIVATE LIMITED, HYDERABAD
ITA 1059/HYD/2017[2010-11]Status: Disposed8/2/2021AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MARUTI ISPAT & ENERGY PRIVATE LIMITED, HYDERABAD
ITA 1058/HYD/2017[2009-10]Status: Disposed8/2/2021AY 2009-10
DCIT, CIRCLE-3(1), HYD, HYDERABAD vs SEAWAYS SHIPPING & LOGISTICS LTD., HYD, HYDERABAD
ITA 57/HYD/2016[2011-12]Status: Disposed8/2/2021AY 2011-12
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 2251/HYD/2018[2015-16]Status: Disposed5/2/2021AY 2015-16
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 2250/HYD/2018[2014-15]Status: Disposed5/2/2021AY 2014-15
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 2249/HYD/2018[2013-14]Status: Disposed5/2/2021AY 2013-14
MANSANI KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 2248/HYD/2018[2012-13]Status: Disposed5/2/2021AY 2012-13
SGD PHARMA INDIA LIMITED (FORMERLY KNOWN AS COGNET GLASS LIMITED),MAHABUBNAGAR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1771/HYD/2018[2014-15]Status: Disposed5/2/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CANDID INDUSTRIES LIMITED (FORMERLY KNOWN AS M/S FUTURETECH INDUSTRIES LIMITED), HYDERABAD
ITA 1525/HYD/2018[2012-13]Status: Disposed5/2/2021AY 2012-13
RACHANA TELEVISON PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1101/HYD/2018[2012-13]Status: Disposed5/2/2021AY 2012-13
