← All Benches
ITAT Guwahati Bench
1,672 judgments
DR. PREM SARAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 55/GTY/2018[1992-93]Status: Disposed18/12/2019AY 1992-93
BINA RANI ACHARJEE,TINSUKIA vs INCOME TAX OFFICER, WARD-2, DIGBOI
ITA 41/GTY/2018[2011-12]Status: Disposed18/12/2019AY 2011-12
M/S. AGARTALA RUBBER INDUSTRY, HEAD OFFICE, KUBER HOUSE NEAR SAHNEWAL AIRPORT, JUGIANA, LUDHIANA (PANJAB),PANJAB vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- AGARTALA, AGARTALA, AGARTALA
ITA 4/GTY/2018[2012-13]Status: Disposed18/12/2019AY 2012-13
DR. PREM SARAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI.
ITA 38/GTY/2018[1993-94]Status: Disposed18/12/2019AY 1993-94
SHRI NAGARMAL JAIN,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3, GUWAHATI
ITA 369/GTY/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
CHANDMALL SARAWGI CHARITABLE TRUST, A- BLOCK, MAHABIR MARKET, H.B.ROAD, FANCY BAZAR, GUWAHATI - 781001,GUWAHATI vs INCOME TAX OFFICER, WARD 2(3)/ EXEMPTIONS AAYAKAR BHAWAN, G.S.ROAD, CHRISTAIN BASTI, GUWAHATI - 781005, GUWAHATI
ITA 3/GTY/2018[2011-12]Status: Disposed18/12/2019AY 2011-12
SHRI BISHNU CH. DUTTA, KHUDIRAM PALLI, AMARPUR, GOMATI, AGARTALA - 799001,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA CITY CENTRE, PARADISE CHOWMUHANI, AGARTALA - 799001, AGARTALA
ITA 2/GTY/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, GUWAHATI vs SHRI JITENDRA NEWATIA, GUWAHATI
ITA 215/GTY/2017[2012-13]Status: Disposed18/12/2019AY 2012-13
INCOME TAX OFFICER, WARD-ITANAGAR, NORTH LAKHIMPUR vs M/S. KAMALA HYDRO ELECTRIC POWER COMPANY LIMITED, ITANAGAR
ITA 210/GTY/2017[2012-13]Status: Disposed18/12/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG vs LAFARGE UMIAM MINING PVT. LTD., SHILLONG
ITA 15/GTY/2017[2013-14]Status: Disposed18/12/2019AY 2013-14
SRI NABAM TULLON,PAPUMPARE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 513/GTY/2013[2008-09]Status: Disposed18/12/2019AY 2008-09
SRI PANDAB CHANDRA PAUL,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA
ITA 367/GTY/2013[2006-07]Status: Disposed18/12/2019AY 2006-07
M/S CANDIDA ENTERPRISE,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, GUWAHATI
ITA 266/GTY/2013[2006-07]Status: Disposed18/12/2019AY 2006-07
M/S CANDIDA ENTERPRISE,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, GUWAHATI
ITA 185/GTY/2013[2005-06]Status: Disposed18/12/2019AY 2005-06
RNB CARBIDE & FERRO ALLOYS (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD-2(2), GUWAHATI
ITA 312/GTY/2018[2012-13]Status: Disposed13/12/2019AY 2012-13
SHRI NIYAZ AHMED KHAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 310/GTY/2018[2009-10]Status: Disposed13/12/2019AY 2009-10
L.K. TEA COMPANY PRIVATE LIMITED,DIBRUGARH vs INCOME TAX OFFICER, WARD-2(1), DIBRUGARH
ITA 307/GTY/2018[2016-17]Status: Disposed13/12/2019AY 2016-17
L.K. TEA COMPANY PRIVATE LIMITED,DIBRUGARH vs INCOME TAX OFFICER, WARD-2(1), DIBRUGARH
ITA 306/GTY/2018[L.K. Tea Company Private Limited]Status: Disposed13/12/2019
SHREEMATI SANGEETA SHAHI,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 281/GTY/2018[2013-14]Status: Disposed13/12/2019AY 2013-14
JANARDAN MISHRA,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 261/GTY/2018[1993-94]Status: Disposed13/12/2019AY 1993-94
