← All Benches

ITAT Guwahati Bench

1,672 judgments

DIPAK BIRMIWAL,TINSUKIA vs INCOME TAX OFFICER, WARD-1, TINSUKIA

ITA 329/GTY/2018[2015-16]Status: Disposed12/6/2020AY 2015-16

SIKHA MITTAL,TINSUKIA vs INCOME TAX OFFICER, WARD-3, TINSUKIA

ITA 135/GTY/2019[2015-16]Status: Disposed10/6/2020AY 2015-16

RHEANKITA EDUCATION TRUST,TINSUKIA vs COMMISSIONER OF INCOME TAX (EXAMPTION), KOLKATA

ITA 130/GTY/2019[0]Status: Disposed10/6/2020

PURUSHOTTAM AGARWAL,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- TINSUKIA, TINSUKIA

ITA 8/GTY/2019[2015-16]Status: Disposed5/6/2020AY 2015-16

BORAH & SONS PRIVATE LIMITED,NAGAON vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, GUWAHATI

ITA 69/GTY/2019[2013-14]Status: Disposed5/6/2020AY 2013-14

BABUL NATH,TEZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

ITA 16/GTY/2019[2015-16]Status: Disposed5/6/2020AY 2015-16

RAJESWAR YADAV,NAGAON vs INCOME TAX OFFICER, WARD-2, NAGAON

ITA 323/GTY/2018[2013-14]Status: Disposed5/6/2020AY 2013-14

SHRI BISHNU CHANDRA DUTTA,TRIPURA vs INCOME TAX OFFICER, WARD-UDAIPUR, AGARTALA

ITA 262/GTY/2018[2014-15]Status: Disposed5/6/2020AY 2014-15

M/S. JOYRAM TRADERS,AGARTALA vs INCOME TAX OFFICER, WARD-2, AGARTALA

ITA 248/GTY/2018[2014-15]Status: Disposed5/6/2020AY 2014-15

SHRI GOBIND UDYOG PVT. LTD.,BARPETA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4, GUWAHATI

ITA 198/GTY/2018[2014-15]Status: Disposed5/6/2020AY 2014-15

MOTI LAL SIPANI,TEZPUR vs INCOME TAX OFFICER, WARD-1, TEZPUR

ITA 269/GTY/2018[2014-15]Status: Disposed20/3/2020AY 2014-15

THE UDALGURI TEA COMPANY PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CENTER, DIBRUGARH

ITA 476/GTY/2019[2010-11]Status: Disposed17/3/2020AY 2010-11

M/S. JACK N JILL,DIMAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-DIMAPUR, DIMAPUR

ITA 477/GTY/2019[2016-17]Status: Disposed26/2/2020AY 2016-17

MANJUSHREE CHARITABLE SOCIETY,TAWANG vs INCOME TAX OFFICER, (EXPM), WARD-2(3), GUWAHATI

ITA 301/GTY/2019[2015-16]Status: Disposed26/2/2020AY 2015-16

M/S. R.M. SAHA PETROLEUM AGENCY,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA

ITA 226/GTY/2018[2014-15]Status: Disposed21/2/2020AY 2014-15

BULBUL DEVI DUGAR,MUMBAI vs INCOME TAX OFFICER, WARD-2, DHUBRI

ITA 444/GTY/2019[2011-12]Status: Disposed14/2/2020AY 2011-12

ROOPCHAND MANIKCHAND DUGAR,MUMBAI vs INCOME TAX OFFICER, WARD-1, DHUBRI

ITA 439/GTY/2019[2011-12]Status: Disposed14/2/2020AY 2011-12

SAROJ DEVI ROOPCHAND DUGAR,MUMBAI vs INCOME TAX OFFICER, WARD-2, DHUBRI

ITA 438/GTY/2019[2011-12]Status: Disposed14/2/2020AY 2011-12

SHRI NARESH KUMAR GOYAL,TINSUKIA vs INCOME TAX OFFICER, WARD - 2, TINSUKIA

ITA 72/GTY/2018[2014-15]Status: Disposed18/12/2019AY 2014-15

SHRI SAHIL SURENDRA SAHARIA,KOLKATA vs ITO, WARD - 1(3), DIBRUGARH

ITA 56/GTY/2018[2010-11]Status: Disposed18/12/2019AY 2010-11