← All Benches
ITAT Guwahati Bench
1,672 judgments
JANARDAN MISRA,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 260/GTY/2018[1992-93]Status: Disposed13/12/2019AY 1992-93
DEBEN THAOSEN,HAFLONG vs INCOME TAX OFFICER, WARD-1, SILCHAR
ITA 247/GTY/2018[2014-15]Status: Disposed13/12/2019AY 2014-15
INCOME TAX OFFICER WARD-4(2), GUWAHATI vs M/S. KISHLAY FOOD (P) LTD, GUWAHATI
ITA 232/GTY/2018[2010-11]Status: Disposed13/12/2019AY 2010-11
KITPLY INDUSTRIES LTD,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA
ITA 229/GTY/2018[2012-13]Status: Disposed13/12/2019AY 2012-13
SUDHAKAR CHOUBEY,DIBRUGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH
ITA 228/GTY/2018[2012-13]Status: Disposed13/12/2019AY 2012-13
M/S. TRIPURA POLYMER (P) LTD,AGARTALA vs INCOME TAX OFFICER,. WARD-UDAIPUR, AGARTALA
ITA 227/GTY/2018[2014-15]Status: Disposed13/12/2019AY 2014-15
TRIPURA STATE ELECTRICITY CORPORATION LTD.,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 64/GTY/2018[2011-12]Status: Disposed18/10/2019AY 2011-12
TRIPURA STATE ELECTRICITY CORPORATION LTD.,TRIPURA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 63/GTY/2018[2010-11]Status: Disposed18/10/2019AY 2010-11
TRIPURA STATE ELECTRICITY CORPORATION LTD.,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA
ITA 243/GTY/2017[2009-10]Status: Disposed18/10/2019AY 2009-10
TRIPURA STATE ELECTRICITY CORPORATION LTD.,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA
ITA 242/GTY/2017[2008-09]Status: Disposed18/10/2019AY 2008-09
TRIPURA STATE ELECTRICITY CORPORATION LIMITED,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 167/GTY/2016[2012-13]Status: Disposed18/10/2019AY 2012-13
TRIPURA STATE ELECTRICITY CORPORATION LIMITED,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 32/GTY/2015[2009-10]Status: Disposed18/10/2019AY 2009-10
TRIPURA STATE ELECTRICITY CORPORATION LIMITED,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 31/GTY/2015[2008-09]Status: Disposed18/10/2019AY 2008-09
TRIPURA STATE ELECTRICITY CORPORATION LIMITED,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 30/GTY/2015[2007-08]Status: Disposed18/10/2019AY 2007-08
REKHA GOENKA,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI
ITA 96/GTY/2019[2015-16]Status: Disposed10/10/2019AY 2015-16
SANTANU CHAKRABORTY,ITANAGAR vs INCOME TAX OFFICER, WARD-ITANAGAR, NORTH LAKHIMPUR
ITA 91/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
BAJAJ STEEL,LAKHIMPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 79/GTY/2019[2012-13]Status: Disposed10/10/2019AY 2012-13
GOLAGHATI WELFARE SOCIETY,TRIPURA vs INCOME TAX OFFICER, WARD-2(4) EXEMPTION, SHILLONG
ITA 39/GTY/2019[2010-11]Status: Disposed10/10/2019AY 2010-11
GOLAGHATI WELFARE SOCIETY,TRIPURA vs INCOME TAX OFFICER, WARD-2(4) EXEMPTION, SHILLONG
ITA 38/GTY/2019[2009-10]Status: Disposed10/10/2019AY 2009-10
KAVITA CHOKHANI,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 35/GTY/2019[2016-17]Status: Disposed10/10/2019AY 2016-17