← All Benches
ITAT Guwahati Bench
1,672 judgments
SHRI NAYAN JYOTI TALUKDAR,BARPETA vs INCOME TAX OFFICER, WARD- BARPETA ROAD, BARPETA
ITA 3/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
NAMITA SARKAR,GUWAHATI vs INCOME TAX OFFICER, WARD-3(5), GUWAHATI
ITA 255/GTY/2019[2015-16]Status: Disposed10/10/2019AY 2015-16
DUNGARMAL & SONS,KOLKATA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DIBRUGARH
ITA 253/GTY/2019[2016-17]Status: Disposed10/10/2019AY 2016-17
EASTERN TEA BROKERS (P) LTD,GUWAHATI vs DEPUTY COMMISSSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 19/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
M/S. PURBANCHAL COMMUNICATION PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 187/GTY/2019[2012-13]Status: Disposed10/10/2019AY 2012-13
M/S. PRADIP KUMAR JAIN & SONS (HUF),DIMAPUR vs INCOME TAX OFFICER, WARD-1, DIMAPUR
ITA 185/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
ABHIJIT AUTO AGENCY INDIA PRIVATE LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 182/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
GIRIDHARI LAL AGARWALA,MANKACHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 181/GTY/2019[2011-12]Status: Disposed10/10/2019AY 2011-12
NAVEEN KUMAR CHORARIA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(2), GUWAHATI
ITA 18/GTY/2019[2013-14]Status: Disposed10/10/2019AY 2013-14
M/S. C-NINE FOOD PRODUCTS (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI
ITA 179/GTY/2019[2011-12]Status: Disposed10/10/2019AY 2011-12
REEMA CHORARIYA,GUWAHATI vs INCOME TAX OFFICER, WARD-4(3), GUWAHATI
ITA 17/GTY/2019[2013-14]Status: Disposed10/10/2019AY 2013-14
BABY TALUKDAR, L/R OF LAKHI KANTA TALUKDAR,BARPETA ROAD vs INCOME TAX OFFICER, WARD-BARPETA ROAD & TPS, BARPETA ROAD
ITA 165/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
MANOJ KUMAR DAS,GUWAHATI vs INCOME TAX OFFICER, WARD-3(2), GUWAHATI
ITA 146/GTY/2019[2011-12]Status: Disposed10/10/2019AY 2011-12
RASHMI TIE UP (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD4(1), KOLKATA
ITA 141/GTY/2019[2015-16]Status: Disposed10/10/2019AY 2015-16
RASHMI TIE UP (P) LTD.,GUWAHATI vs INCOME TAX OFFICER, WARD4(1), KOLKATA
ITA 140/GTY/2019[2010-11]Status: Disposed10/10/2019AY 2010-11
M/S. M.T.M. WINES & BOTTLERS (P) LTD., TIPI INDUSTRIAL ESTATE, P.O. BHALUKPONG (ARUNACHAL PRADESH),BHALUKPONG vs INCOME TAX OFFICER, WARD - 1, TEZPUR, AAYAKAR BHAVAN, EX-POLICE LINE, TEZPUR, SONITPUR, ASSAM - 784 001, TEZPUR
ITA 138/GTY/2019[2014-15]Status: Disposed10/10/2019AY 2014-15
DON BOSCO TECHNICAL SCHOOL,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, TRUST CIRCLE, GUWAHATI
ITA 113/GTY/2019[2011-12]Status: Disposed10/10/2019AY 2011-12
LAKSHMI DEVI PRAJAPAT,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2`, GUWAHATAI
ITA 102/GTY/2019[2012-13]Status: Disposed10/10/2019AY 2012-13
ACCRECENT WAY MARKETING (P) LTD.,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 359/GTY/2018[2010-11]Status: Disposed10/10/2019AY 2010-11
LAL CHAND AGARWAL,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 221/GTY/2018[2010-11]Status: Disposed10/10/2019AY 2010-11