← All Benches
ITAT Guwahati Bench
1,672 judgments
MURALI CHANDRA DEKA,GUWAHATI vs INCOME TAX OFFICER, WARD-1, TINSUKIA
ITA 210/GTY/2018[2010-11]Status: Disposed10/10/2019AY 2010-11
SUKHAMANI HOTELS PRIVATE LIMITED,AGARTALA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA
ITA 374/GTY/2018[2011-12]Status: Disposed1/10/2019AY 2011-12
M/S. SHILLONG LOJONG FOOTBALL CLUB (P) LTD.,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SHILLONG, SHILLONG
ITA 53/GTY/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SHRI LAKSHMI RAM THAKURIA,GUWAHATI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 194/GTY/2019[2015-16]Status: Disposed18/9/2019AY 2015-16
SHRI LAKSHMI RAM THAKURIA,GUWAHATI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 193/GTY/2019[2006-07]Status: Disposed18/9/2019AY 2006-07
SHRI LAKSHMI RAM THAKURIA,GUWAHATI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 116/GTY/2019[2007-08]Status: Disposed18/9/2019AY 2007-08
SHRI LAKSHMI RAM THAKURIA,GUWAHATI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 280/GTY/2018[2010-11]Status: Disposed18/9/2019AY 2010-11
M/S. CHARU RNGINEERING INDUSTRIES & M/S. CHARU INNOVATION DEPARTMENT & INDUSTRIES,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 279/GTY/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. NUMALIGARH REFINERY LTD., GUWAHATI
ITA 278/GTY/2018[2015-16]Status: Disposed13/9/2019AY 2015-16
TAFAJJAL HOSSAIN,AGARTALA vs INCOME TAX OFFICER, WARD - 4, AGARTALA
ITA 68/GTY/2017[2010-11]Status: Disposed13/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 03, GUWAHATI vs NUMALIGARH REFINERY LIMITED, GUWAHATI
ITA 28/GTY/2017[2013-14]Status: Disposed13/9/2019AY 2013-14
NUMALIGARH REFINERY LIMITED,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 03, GUWAHATI
ITA 27/GTY/2017[2013-14]Status: Disposed13/9/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. NUMALIGARH REFINERY LTD., GUWAHATI
ITA 98/GTY/2016[2012-13]Status: Disposed13/9/2019AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. NUMALIGARH REFINERY LTD., GUWAHATI
ITA 97/GTY/2016[2011-12]Status: Disposed13/9/2019AY 2011-12
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 90/GTY/2016[2012-13]Status: Disposed13/9/2019AY 2012-13
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 89/GTY/2016[2010-11]Status: Disposed13/9/2019AY 2010-11
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 8/GTY/2014[2010-11]Status: Disposed13/9/2019AY 2010-11
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 7/GTY/2014[2009-10]Status: Disposed13/9/2019AY 2009-10
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 6/GTY/2014[2008-09]Status: Disposed13/9/2019AY 2008-09
M/S. NUMALIGARH REFINERY LTD.,GUWAHATI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 5/GTY/2014[2007-08]Status: Disposed13/9/2019AY 2007-08
