← All Benches
ITAT Guwahati Bench
1,672 judgments
SHRI AJIT KUMAR BARUAH,SI vs AGAR
ITA 2/GTY/2014[2009-10]Status: Disposed13/9/2019AY 2009-10
SHRI MAHENDRA KUMAR JAIN,DIMAPU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-IMPHAL, MANIPUR
ITA 525/GTY/2013[2006-07]Status: Disposed13/9/2019AY 2006-07
M/S. SMS SMELTERS LIMITED,NAHARLAGUN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI
ITA 96/GTY/2017[2013-14]Status: Disposed6/9/2019AY 2013-14
M/S. SMS SMELTERS LIMITED,NAHARLAGUN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI
ITA 95/GTY/2017[2012-13]Status: Disposed6/9/2019AY 2012-13
M/S. SMS SMELTERS LIMITED,NAHARLAGUN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI
ITA 94/GTY/2017[2010-11]Status: Disposed6/9/2019AY 2010-11
M/S. SMS SMELTERS LIMITED,NAHARLAGUN vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI
ITA 93/GTY/2017[2009-10]Status: Disposed6/9/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. SMS SMELTERS LIMITED, NAHARLAGUN
ITA 91/GTY/2017[2006-07]Status: Disposed6/9/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. SMS SMELTERS LIMITED, NAHARLAGUN
ITA 77/GTY/2017[2013-14]Status: Disposed6/9/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. SMS SMELTERS LIMITED, NAHARLAGUN
ITA 76/GTY/2017[2012-13]Status: Disposed6/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs M/S. SMS SMELTERS LIMITED, NAHARLAGUN
ITA 69/GTY/2017[2007-08]Status: Disposed6/9/2019AY 2007-08
JUD CEMENT LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE - SHILLONG, SHILLONG
ITA 40/GTY/2017[2008-09]Status: Disposed6/9/2019AY 2008-09
JUD CEMENT LIMITED,SHILLONG vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE - SHILLONG, SHILLONG
ITA 39/GTY/2017[2006-07]Status: Disposed6/9/2019AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - JORHAT, JORHAT vs ARUP DUTTA, JORHAT
ITA 107/GTY/2016[2013-14]Status: Disposed6/9/2019AY 2013-14
RAITANI ENGINEERING WORKS (P) LTD,GUWAHATI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-3, GUWAHATI
ITA 85/GTY/2014[2010-11]Status: Disposed6/9/2019AY 2010-11
SMT. SARAJ DEVI BAWRI,DIMAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - DIMAPUR, DIMAPUR
ITA 226/GTY/2017[2011-12]Status: Disposed4/9/2019AY 2011-12
OIL INDIA LTD.,DIBRUGARH vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH.
ITA 33/GTY/2018[2008-09]Status: Disposed26/8/2019AY 2008-09
OIL INDIA LTD.,DIBRUGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, DIBRUGARH
ITA 9/GTY/2014[2010-11]Status: Disposed26/8/2019AY 2010-11
OIL INDIA LTD.,DIBRUGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE -2, DIBRUGARH
ITA 325/GTY/2013[2009-10]Status: Disposed26/8/2019AY 2009-10
OIL INDIA LTD.,DIBRUGARH vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE -2, DIBRUGARH
ITA 87/GTY/2010[2007-08]Status: Disposed26/8/2019AY 2007-08
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, DIBRUGARH vs OIL INDIA LTD., DIBRUGARH
ITA 123/GTY/2008[2006-07]Status: Disposed26/8/2019AY 2006-07
