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ITAT Guwahati Bench
1,661 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. RAJSHEKHAR CONSTRUCTION (P) LTD., GUWAHATI
ITA 278/GTY/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. RAJSHEKHAR CONSTRUCTION (P) LTD., GUWAHATI
ITA 277/GTY/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs PRAMILA DEORAH, GUWAHATI
ITA 276/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs NIDHI DEORAH, GUWAHATI
ITA 275/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs ANIMIKA DEORAH, GUWAHATI
ITA 274/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs ROHIT KUMAR DEORAH, GUWAHATI
ITA 273/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs RAJ KUMAR DEORAH & SONS (HUF), GUWAHATI
ITA 272/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs RAJ KUMAR DEORAH, GUWAHATI
ITA 271/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs RAJAK KUMAR DEORAH & SONS (HUF), GUWAHATI
ITA 270/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CRICLE-3, GUWAHATI vs SHRI RAJAT KUMAR DEORAH, GUWAHATI
ITA 269/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3, GUWAHATI vs M/S. SHANKHA PRESS PRIVATE LIMITED, GUWAHATI
ITA 267/GTY/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI PRATAP BANERJEE, GUWAHATI
ITA 266/GTY/2019[2016-17]Status: Disposed23/8/2019AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs GANGA BANIJYA WAREHOUSWING PRIVATE LIMITED, GUWAHATI
ITA 260/GTY/2019[2016-17]Status: Disposed23/8/2019AY 2016-17
INCOME TAX OFFICER, WARD-3(2), GUWAHATI vs M/S. LAFFAN SOFWARE LIMITED, KOLKATA
ITA 251/GTY/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
INCOME TAX OFFICER, WARD-GOWALPARA, GOALPARA vs SHRI NANHELAL SAH, TURA
ITA 250/GTY/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
INCOME TAX OFFICER, WARD-1(4), GUWAHATI vs DR. PREM SARAN, GUWAHATI
ITA 249/GTY/2019[1992-93]Status: Disposed23/8/2019AY 1992-93
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. BARUAH AUTOMOBILES (P) LTD, GUWAHATI
ITA 210/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER, WARD-3(4), GUWAHATI vs SYED IZAZUL HAQUE, GUWAHATI
ITA 206/GTY/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs M/S. SURENDRA KUMAR AGARWAL(HUF), GUWAHATI
ITA 205/GTY/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CXIRCLE-4, GUWAHATI vs M/S. SURENDRA KUMAR AGARWAL(HUF), GUWAHATI
ITA 203/GTY/2019[2009-10]Status: Disposed23/8/2019AY 2009-10
