← All Benches
ITAT Guwahati Bench
1,666 judgments
INCOME TAX OFFICER, WARD-1(4), GUWAHATI vs DR. PREM SARAN, GUWAHATI
ITA 249/GTY/2019[1992-93]Status: Disposed23/8/2019AY 1992-93
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. BARUAH AUTOMOBILES (P) LTD, GUWAHATI
ITA 210/GTY/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER, WARD-3(4), GUWAHATI vs SYED IZAZUL HAQUE, GUWAHATI
ITA 206/GTY/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs M/S. SURENDRA KUMAR AGARWAL(HUF), GUWAHATI
ITA 205/GTY/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CXIRCLE-4, GUWAHATI vs M/S. SURENDRA KUMAR AGARWAL(HUF), GUWAHATI
ITA 203/GTY/2019[2009-10]Status: Disposed23/8/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CXIRCLE-4, GUWAHATI vs M/S. SURENDRA KUMAR AGARWAL(HUF), GUWAHATI
ITA 202/GTY/2019[2008-09]Status: Disposed23/8/2019AY 2008-09
INCOME TAX OFFICER, WARD-4(2), GUWAHATI vs M/S. LADI STEELS INDUCTRIES (P) LTD, GUWAHATI
ITA 198/GTY/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, GUWAHATI vs SHRI HARIOM KUMAR GOYAL, GUWAHATI
ITA 118/GTY/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - IMPHAL, IMPHAL vs M/S. BABINA HEALTHCARE & HOSPITALITY INDUSTRIES PVT. LTD., IMPHAL
ITA 74/GTY/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI APURBA LAHKAR, GUWAHATI
ITA 65/GTY/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
INCOME TAX OFFICER, WARD-2(2), GUWAHATI vs M/S. SHUBARAMBH TRADING (P) LTD., GUWAHATI
ITA 371/GTY/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM AIR PRODUCTS (P) LTD, GUWAHATI
ITA 317/GTY/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-TINSUKIA, TINSUKIA vs M/S. ASSAM ELECTICALS, TINSUKIA
ITA 299/GTY/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM TRIBUNE (P) LTD, GUWAHATI
ITA 245/GTY/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. CHENTA REALTORS (P) LTD, GUWAHATI
ITA 244/GTY/2018[2012-13]Status: Disposed23/8/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs SHRI ANUPAM SARMA, GUWAHATI
ITA 242/GTY/2018[2010-11]Status: Disposed23/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs SHRI ANUPAM SARMA, GUWAHATI
ITA 241/GTY/2018[2009-10]Status: Disposed23/8/2019AY 2009-10
INCOME TAX OFFICER WARD-4(2), GUWAHATI vs M/S. KISHLAY FOOD (P) LTD, GUWAHATI
ITA 231/GTY/2018[2007-08]Status: Disposed23/8/2019AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE, GUWAHATI vs SHRI MANOJ KUMAR JALAN, GUWAHATI
ITA 217/GTY/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, TRIPURA vs SRI SUKHA RANJAN SAHA, TRIPURA
ITA 215/GTY/2018[2013-14]Status: Disposed23/8/2019AY 2013-14