← All Benches
ITAT Guwahati Bench
1,661 judgments
INCOME TAX OFFICER, WARD - 4, JORHAT vs M/S. ROCKLAND REALTY PVT. LTD., JORHAT
ITA 53/GTY/2016[2010-11]Status: Disposed23/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs M/S. ASSAM COMPANY LIMITED, KOKATA
ITA 439/GTY/2013[2007-08]Status: Disposed23/8/2019AY 2007-08
LAKSHMI NARAYAN COAL AND MINES LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 174/GTY/2019[2010-11]Status: Disposed21/8/2019AY 2010-11
ASSAM ROOFING LIMITED,GUWAHATI vs INCOME TAX OFFICER, WARD-3(1), GUWAHATI
ITA 352/GTY/2018[2014-15]Status: Disposed21/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI vs M/S. SRINATH BUILDERS & HOUSING COMPANY PVT. LTD, GUWAHATI
ITA 175/GTY/2018[2015-16]Status: Disposed21/8/2019AY 2015-16
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 25/GTY/2019[2015-16]Status: Disposed2/8/2019AY 2015-16
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 24/GTY/2019[2014-15]Status: Disposed2/8/2019AY 2014-15
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 23/GTY/2019[2013-14]Status: Disposed2/8/2019AY 2013-14
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 22/GTY/2019[2012-13]Status: Disposed2/8/2019AY 2012-13
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 21/GTY/2019[2011-12]Status: Disposed2/8/2019AY 2011-12
SHRI SUBRATA KUMAR SAHA,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-AGARTALA, AGARTALA
ITA 20/GTY/2019[2010-11]Status: Disposed2/8/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3, GUWAHATI vs M/S. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD., GUWAHATI
ITA 86/GTY/2018[2014-15]Status: Disposed2/8/2019AY 2014-15
INCOME TAX OFFICER, WARD 3(3), GUWAHATI vs PRAG RAJ SINGLA, GUWAHATI
ITA 160/GTY/2018[2013-14]Status: Disposed2/8/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3, GUWAHATI vs M/S. SATYAM ISPAT (NORTH EAST) LIMITED, BANDERDEWA
ITA 84/GTY/2017[2007-08]Status: Disposed2/8/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3, GUWAHATI vs M/S. SATYAM ISPAT (NORTH EAST) LIMITED, BANDERDEWA
ITA 83/GTY/2017[2006-07]Status: Disposed2/8/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI SANJAY GOSWAMI, GUWAHATI
ITA 80/GTY/2017[2013-14]Status: Disposed2/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH vs T & T PROJECTS LTD., GUWAHATI
ITA 208/GTY/2017[2010-11]Status: Disposed2/8/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - SILCHAR, SILCHAR vs SMT. SWETA JAIN, KOLKATA
ITA 120/GTY/2017[2013-14]Status: Disposed2/8/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA vs TRIPURA INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, AGARTALA
ITA 65/GTY/2016[2011-12]Status: Disposed2/8/2019AY 2011-12
SHRI RATAN DEB,AGARTALA vs INCOME TAX OFFICER, WARD-3, AGARTALA
ITA 145/GTY/2019[2010-11]Status: Disposed10/7/2019AY 2010-11