← All Benches

ITAT Guwahati Bench

1,661 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4, GUWAHATI vs M/S. A. T. C. REALTORS PVT. LTD., GUWAHATI

ITA 170/GTY/2018[2013-14]Status: Disposed10/7/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4, GUWAHATI vs M/S. A. T. C. REALTORS PVT. LTD., GUWAHATI

ITA 169/GTY/2018[2012-13]Status: Disposed10/7/2019AY 2012-13

SHRI RATAN SHARMA,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI

ITA 98/GTY/2017[2013-14]Status: Disposed10/7/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI RATAN SHARMA, GUWAHATI

ITA 72/GTY/2017[2010-11]Status: Disposed10/7/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3, GUWAHATI vs SHRI RATAN SHARMA, GUWAHATI

ITA 71/GTY/2017[2009-10]Status: Disposed10/7/2019AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - DIMAPUR, DIMAPUR vs M/S. UDIPTA ENERGY & EQUIPMENT PVT. LTD., ASSAM

ITA 45/GTY/2017[2013-14]Status: Disposed10/7/2019AY 2013-14

M/S. SOOKERATING TEA ESTATE PVT. LTD.,TINSUKIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, DIBRUGARH

ITA 140/GTY/2017[2014-15]Status: Disposed10/7/2019AY 2014-15

VIJAY VYAS,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -03, GUWAHATI

ITA 154/GTY/2016[2012-13]Status: Disposed10/7/2019AY 2012-13

SHRI RAJENDRA PRASAD BORAH,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), GUWAHATI

ITA 30/GTY/2006[1991-92]Status: Disposed10/7/2019AY 1991-92

SHRI RAJENDRA PRASAD BORAH,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), GUWAHATI

ITA 29/GTY/2006[1990-91]Status: Disposed10/7/2019AY 1990-91

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), GUWAHATI vs SHRI RAJENDRA PRASAD BORAH, GUWAHATI

ITA 195/GTY/1996[1992-93]Status: Disposed10/7/2019AY 1992-93

SHRI RAKESH AGARWAL,NAGAON vs INCOME TAX OFFICER, WARD-2, NAGAON

ITA 356/GTY/2018[2015-16]Status: Disposed3/7/2019AY 2015-16

DIOCESE OF NONGSTOIN,NONGSTOIN vs DEPUTY COMMISSIONER OF INCOME TAX,(CPC), BANGALORE

ITA 223/GTY/2018[2015-16]Status: Disposed3/7/2019AY 2015-16

SIKSHA NIKETAN H.S. SCHOOL,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA

ITA 19/GTY/2018[2013-14]Status: Disposed3/7/2019AY 2013-14

SIKSHA NIKETAN H.S. SCHOOL,AGARTALA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - AGARTALA, AGARTALA

ITA 14/GTY/2018[2008-09]Status: Disposed3/7/2019AY 2008-09

M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR

ITA 9/GTY/2017[2009-10]Status: Disposed3/7/2019AY 2009-10

M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR

ITA 8/GTY/2017[2008-09]Status: Disposed3/7/2019AY 2008-09

M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR

ITA 13/GTY/2017[2013-14]Status: Disposed3/7/2019AY 2013-14

M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR

ITA 12/GTY/2017[2012-13]Status: Disposed3/7/2019AY 2012-13

M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR

ITA 11/GTY/2017[2011-12]Status: Disposed3/7/2019AY 2011-12