← All Benches
ITAT Guwahati Bench
1,661 judgments
M/S. UDAIPUR BONDED WARE HOUSE,SILCHAR vs INCOME TAX OFFICER, WARD-TDS, SILCHAR
ITA 10/GTY/2017[2010-11]Status: Disposed3/7/2019AY 2010-11
SRI MAHESWAR BHUYAN,BISWANATH CHARALI vs INCOME TAX OFFICER, WARD-1, TEZPUR
ITA 82/GTY/2018[2013-14]Status: Disposed12/6/2019AY 2013-14
SHRI KHANINDRA SARMA,GUWAHATI vs INCOME TAX OFFICER, WARD - 1(3), GUWAHATI
ITA 60/GTY/2018[2012-13]Status: Disposed12/6/2019AY 2012-13
VIKASH KUCHERIA, GUWAHATI,GUWAHATI vs ASSISTANT COMMISSIONER OF TAX, CIRCLE - 4, GUWAHATI, GUWAHATI
ITA 6/GTY/2018[2010-11]Status: Disposed12/6/2019AY 2010-11
RAMESH KUMAR AGARWAL,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME, CIRCLE-4, GUWAHATI
ITA 373/GTY/2018[2010-11]Status: Disposed12/6/2019AY 2010-11
AMBARISH BUILDERS PRIVATE LIMITED,NAGAON vs INCOME TAX OFFICER, WARD-1, NAGAON
ITA 372/GTY/2018[2014-15]Status: Disposed12/6/2019AY 2014-15
SUSHIL SIPANI,TEZPUR vs INCOME TAX OFFICER, WARD-2, TEZPUR
ITA 271/GTY/2018[2014-15]Status: Disposed12/6/2019AY 2014-15
KAWARLAL SIPANI,TEZPUR vs INCOME TAX OFFICER, WARD-1, TEZPUR
ITA 270/GTY/2018[2014-15]Status: Disposed12/6/2019AY 2014-15
SHRI PRADIP KUMAR TIBREWAL,TEZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRLE-TEZPUR, TEZPUR
ITA 234/GTY/2018[2014-15]Status: Disposed12/6/2019AY 2014-15
DR. PREM SARAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 39/GTY/2018[1994-95]Status: Disposed16/5/2019AY 1994-95
DR. PREM SARAN,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, GUWAHATI
ITA 37/GTY/2018[1990-91]Status: Disposed16/5/2019AY 1990-91
M/S. TRIPUR POLYMER PVT. LTD.,AGARTALA vs INCOME TAX OFFICER, WARD - UDAIPUR, AGARTALA
ITA 27/GTY/2018[2013-14]Status: Disposed16/5/2019AY 2013-14
PADUM GOGOI,GUWAHATI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 313/GTY/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
M/S. CASHAR ISPAT (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI
ITA 273/GTY/2018[2013-14]Status: Disposed13/5/2019AY 2013-14
M/S. CASHAR ISPAT (P) LTD,GUWAHATI vs INCOME TAX OFFICER, WARD-4(1), GUWAHATI
ITA 272/GTY/2018[2012-13]Status: Disposed13/5/2019AY 2012-13
INCOME TAX OFFICER, WARD-2, BONGAIGAON vs SUBHKARAN BHURA, GUWAHATI
ITA 224/GTY/2018[2008-09]Status: Disposed13/5/2019AY 2008-09
MD. MUNNAF AHMED,GUWAHATI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, GUWAHATI
ITA 90/GTY/2019[2015-16]Status: Disposed22/3/2019AY 2015-16
M/S. J.C. CONSTRUCTION (P) LTD.,NORTH LAKHIMPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR
ITA 314/GTY/2018[2014-15]Status: Disposed8/3/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3, GUWAHATI vs M/S. SATYAM ISPAT (NORTH EAST) LIMITED, BANDERDEWA
ITA 85/GTY/2017[2009-10]Status: Disposed14/8/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -TINSUKIA, TINSUKIA vs SHRI KAMAKHYA BORTHAKUR, TINSUKIA
ITA 164/GTY/2016[2012-13]Status: Disposed14/8/2018AY 2012-13
