SRI NABAM TULLON,PAPUMPARE vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-TEZPUR, TEZPUR

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ITA 513/GTY/2013Status: DisposedITAT Guwahati18 December 2019AY 2008-092 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal accepted the assessee's request to withdraw the appeal. The departmental representative did not raise any objection to the withdrawal.

What were the facts?

The assessee filed an appeal for the assessment year 2008-09 against an order passed under section 143(3) of the Income Tax Act. The assessee later filed a letter seeking to withdraw the main appeal.

What were the issues?

The primary issue was whether the assessee's appeal could be withdrawn. The Tribunal considered the assessee's request for withdrawal.

Which sections of the Income-tax Act were involved?

Section 143(3)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, GAUHATI BENCH “E” COURT AT KOLKATA

Before: Shri S.S.Godara & Dr. A.L.Saini

आदेश /O R D E R PER BEMCH:- This assessee’s appeal for assessment year 2008-09 arises against the Commissioner of Income Tax (Appeals)-Guwahati’s order dated 08.08.2013 passed in case No.Tez-10/2010-11 involving proceedings u/s 143(3) of the Income Tax Act, 1961; in short ‘the Act’. Heard both the parties. Case file perused.

2.

Learned counsel at the outset invites our attention to assessee’s letter dated 10.05.2019 seeking to withdraw his main appeal. Learned

ITA No.513/Gau/2013 Assessment Year: 2008-09 Sh. Nabam Tullon Vs. DCIT, Cir-Tezpur Page 2 departmental representative does not raise any objection. We thus accept assessee’s above withdrawal petition.

3.

This assessee’s appeal is dismissed as withdrawn. Order pronounced in the open court 18/12/2019 Sd/- Sd/- (A.L.Saini) (S.S.Godara) (Accountant Member) Judicial Member) Kolkata, *Dkp �दनांकः- 18/12/2019 कोलकाता/। आदेश क� ��त�ल�प अ�े�षत / Copy of Order Forwarded to:- 1. अपीलाथ�/Appellant-Shri Nabam Tullon Nirjuli Shortcut, P.O. Nirjuli, Dist. Papumpar Arunachal Pradesh-791109 2. ��यथ� /Respondent-DCIT, Cir-Tezpur, Aayakar Bhawan, Ex-Police Line, Tezpur 3. संबं*धत आयकर आयु-त / Concerned CIT Guwahati 4. आयकर आयु-त- अपील / CIT (A) Guwahati 5. 0वभागीय �3त3न*ध, आयकर अपील�य अ*धकरण, / DR, ITAT, Guwahati 6. गाड7 फाइल / Guard file. By order/आदेश से, /True Copy/ Sr. Private Secretary, Head of Office/DDO आयकर अपील�य अ*धकरण, गूवाहाठ� ।

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