← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX vs CADILA PHARMACEUTICALS LTD.
TAXAP/399/200721/12/2013
THE COMMISSIONER OF INCOME TAX-I vs CADILA HEALTHCARE LTD.
TAXAP/1420/200821/12/2013
COMMISSIONER OF INCOME TAX vs SIDDH INTERNATIONAL
TAXAP/1480/200921/12/2013
THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)
TAXAP/1501/200821/12/2013
COMMISSIONER OF INCOME TAX vs KALPATARU POWER TRANSMISSION COMPANY LTD.
TAXAP/874/200821/12/2013
COMMISSIONER OF INCOME TAX vs M/S. SUPREET CHEMICALS PVT. LTD.
TAXAP/304/200721/12/2013
COMMISSIONER OF INCOME TAX vs M/S. MEGHMANI INDUSTRIES LTD.
TAXAP/301/200721/12/2013
A.C.I.T. vs KEVADIA TEXTILES
TAXAP/42/200121/12/2013
COMMISSIONER OF INCOME TAX - I vs BOSCH REXROTH (INDIA) LIMITED
TAXAP/2085/201021/12/2013
COMMISSIONER OF INCOME TAX vs M/S. MIXWELL POLYMERS
TAXAP/1951/200621/12/2013
COMMISSIONER OF INCOME TAX vs VAPI PRODUCT INDUSTRIES
TAXAP/995/200721/12/2013
COMMISSIONER OF INCOME TAX CENTRAL-II, vs PRAVIN P CHOKSHI
TAXAP/1063/200821/12/2013
THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)
TAXAP/1473/200821/12/2013
COMMISSIONER OF INCOME TAX-I vs AMBUJA INTERMEDIATES LTD
TAXAP/1452/200821/12/2013
COMMISSIONER OF INCOME TAX-I vs AMBUJA INTERMEDIATES LTD
TAXAP/1101/201021/12/2013
COMMISSIONER OF INCOME TAX vs M/S NATIONAL LAMINATION INDUSTRIES
TAXAP/2368/201021/12/2013
COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD
TAXAP/883/200921/12/2013
COMMISSIONER OF INCOME TAX-II vs GUJARAT HEAVY CHEMICALS LTD.
TAXAP/1010/200821/12/2013
COMMISSIONER OF INCOME TAX vs 1-UP CLOTHING CO
TAXAP/1382/200921/12/2013
COMMISSIONER OF INCOME TAX vs M/S NATIONAL LAXMINATION IND.
TAXAP/1240/201021/12/2013
