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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD

TAXAP/882/200921/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1378/200821/12/2013

COMMISSIONER OF INCOME TAX vs AMOLI ORGANICS PVT LTD

TAXAP/1988/201021/12/2013

THE COMMISSIONER OF INCOME TAX - V vs VINAY PRINTING PRESS

TAXAP/72/200821/12/2013

THE COMMISSIONER OF INCOME TAX-I vs DYNTEX DYECHEM LTD

TAXAP/1364/200821/12/2013

THE COMMISSIONER OF INCOME TAX vs B S PANWAR (INDL.)

TAXAP/1456/200821/12/2013

THE COMMISSIONER OF INCOME TAX vs JIKAR A SAIYED

TAXAP/368/200821/12/2013

COMMISSIONER OF INCOME TAX 1 vs APEX THERM PACKAGING P. LTD.

TAXAP/1070/201320/12/2013

DIRECTOR OF INCOME TAX (EXEMPTION) vs GUJARAT STATE COUNCIL FOR BLOOD TRANSFUSION

TAXAP/866/201318/12/2013

COMMISSIONER OF INCOME TAX I vs GARDEN SILK MILLS LTD.

TAXAP/876/201310/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX III vs DINESHKUMAR CHANDMAL JAIN

TAXAP/970/20139/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX III vs DINESHKUMAR CHANDMAL JAIN

TAXAP/969/20139/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX I vs ITEGRA ENGINEERING INDIA LTD

TAXAP/380/20139/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

MAPS ENZYMES LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/16016/20133/12/2013

MAPS ENZYMES LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/16018/20133/12/2013

COMMISSIONER OF INCOME TAX - II vs MCFILLS ENTERPRISES PVT LTD.

TAXAP/979/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs POGAGEN AMP NAGARSHETH POWERTRONICS LTD.

TAXAP/884/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ASSTT. COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE vs M/S. GNFC LTD.

TAXAP/670/20073/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs RAMESHCHANDRA S. PATEL

TAXAP/665/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs RAMESHCHANDRA S. PATEL

TAXAP/664/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA