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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs RAMESHCHANDRA S. PATEL

TAXAP/663/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

THE COMMISSIONER OF INCOME TAX-II vs RAMESHCHANDRA S PATEL

TAXAP/536/20083/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-I vs BLOOM DECOR PRIVATE LTD

TAXAP/458/20093/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

NIRMAN SYNTEX PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/436/20073/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs M/S. LUBI ELECTRICALS LTD.

TAXAP/291/20073/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-III vs M/S ALPANIL INDUSTRIES

TAXAP/2027/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs UMEDICA LAB P. LTD

TAXAP/1990/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs AMOLI ORGANICS PVT LTD

TAXAP/1989/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - II vs GHCL LTD

TAXAP/1964/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

ASST. COMMISSIONER OF INCOME TAX CO.CIRCLE 1 (4) BARODA vs M/S. YASHA ELECTRICALS PVT. LTD.

TAXAP/1952/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-II vs MADHUSUDAN INDUSTRIES LTD

TAXAP/1502/20093/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs MEGHMANI ORGANICS LTD.

TAXAP/1435/20063/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - I vs CLARIS LIFESCIENCE LTD.

TAXAP/1249/20103/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX-II vs GMM PFAUDLER LTD.

TAXAP/1008/20083/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

TORRENT PHARMACEUTICALS LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 8

TAXAP/2037/20103/12/2013

NIRMAN SYNTEX PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/435/20073/12/2013

SAGAR DRUGS & PHARMACEUTICALS LTD vs ASST.CIT

TAXAP/726/20113/12/2013

COMMISSIONER OF INCOME TAX vs STANDARD BUILDCON

TAXAP/993/20132/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - RAJKOT - I vs AYACHI CHANDRASHEKHAR NARSANGJI

TAXAP/992/20132/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX III vs ASHOK J PATEL

TAXAP/1065/20132/12/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA