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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs CHLORITECH INDUSTRIES

TAXAP/1894/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs KUTCH MANDVI LOHANA SAMAJ CHHATRALAYA

TAXAP/188/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I, BARODA vs BIO PHARMA

TAXAP/124/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX IV vs SHREE RAMA MULTITECH LIMITED

TAXAP/1210/201413/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JOINT COMMISSIONER OF INCOME TAX vs SPECIFIC VENTILE FABRIK

TAXAP/915/200613/11/2014

THE COMMISSIONER OF I.T. . vs SUNRISE SOAPS & CHEMICALS P LTD,C/O J.C.RANPURA & CO., C.A.

ITR/2/200213/11/2014

COMMISSIONER OF INCOME TAX vs CHLORITECH INDUSTRIES

TAXAP/1896/200513/11/2014

ASSISTANT COMMISSIONER OF INCOME TAX vs GROWTH AVENUES LIMITED

TAXAP/1799/200513/11/2014

COMMISSIONER OF INCOME TAX vs GANDHI SPICES LTD.

TAXAP/1885/200513/11/2014

C.I.T. vs SMT. KAMLADEVI NARAYANPRASAD CHARITABLE TRUST

TAXAP/286/200413/11/2014

GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. vs DY.COMMISSIONER OF INCOME-TAX (ASSESSMENT)

TAXAP/73/200413/11/2014

COMMISSIONER OF INCOME TAX IV vs SHREE RAMA MULTITECH LIMITED

TAXAP/1211/201413/11/2014

MITSU INDUSTRIES LIMITED vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/1879/200513/11/2014

COMMISSIONER OF INCOME TAX vs SWETAMBER MURTI PUJAK TAP GACHH SANGH

TAXAP/220/200513/11/2014

COMMISSIONER OF INCOME TAX vs GANDHI SPICES LTD.

TAXAP/1886/200513/11/2014

B J PATEL & BROS vs INCOME TAX SETTLEMENT COMMISSION - ADDITIONAL BENCH

SCA/14828/201212/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

BABUBHAI RAMCHANDDAS PATEL vs INCOME TAX SETTLEMENT COMMISSION

SCA/14826/201212/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs CHANDRAKUMAR JETHMAL KOCHAR

ITR/25/200112/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

BABULAL JIVANLAL PATGEL vs INCOME TAX SETTLEMENT COMMISSION

SCA/14827/201212/11/2014

A.C.I.T. vs MULTIPLE EXPORTS

TAXAP/255/200412/11/2014