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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs ACT SHIPPING LIMITED.

TAXAP/180/200614/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

TAXAP/361/200614/11/2014

BHARATBHAI J. VYAS vs INCOME TAX OFFICER

TAXAP/380/200614/11/2014

DEPUTY COMMISSIONER OF INCOME TAX vs MITESH EXPORT

TAXAP/401/200614/11/2014

COMMISSIONER OF INCOME TAX vs KAYAL SYNTEX LTD.

TAXAP/235/200614/11/2014

ABHAY ASSOCIATES vs INCOME TAX OFFICER

TAXAP/258/200614/11/2014

RICKMAN ALUMINIUM PVT. LTD. vs INCOME TAX OFFICER

TAXAP/359/200614/11/2014

C.I.T. vs MANJULABEN M. UNADKAT

TAXAP/167/200314/11/2014

COMMISSIONER OF INCOME TAX vs RAMNIKLAL POPATLAL KAKKAD

TAXAP/433/200614/11/2014

COMMISSIONER OF INCOME TAX vs GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.

TAXAP/95/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-IIISURAT vs BHOJAL GEMS

TAXAP/62/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs GUJARAT AUTOMOTIVE GEARS LTD.

TAXAP/57/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VIMAL TRADING CO.

TAXAP/40/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs VIMAL TRADING CO.

TAXAP/39/200613/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs SEVA MANDAL

TAXAP/233/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs SEVA MANDAL

TAXAP/232/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

TAXAP/229/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

TAXAP/228/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs RANJIT CHARITIES

TAXAP/227/200513/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. vs DY.C.I.T. (ASSESSMENT)

TAXAP/212/200413/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER